High Courts30 Mar 1998Allowed

Sat Pal Singh Vs Harjit Singh

Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 149 : (1998) 2 RCR(Civil) 111

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 4, Order 9 Rule 13, 151