High Courts19 Mar 1998

State of Punjab Vs Bhola Singh

Punjab And Haryana At Chandigarh · (1999) 1 ACR 889

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts19 Mar 1998Dismissed

Mam Raj Vs Smt. Sabiri Devi and Others

Punjab And Haryana At Chandigarh · AIR 1999 P&H 96 : (1998) 3 CivCC 23 : (2000) 2 CivCC 109 : (1998) 119 PLR 321 : (1998) 2 RCR(Civil) 636

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 12(4), Order 18 Rule 17A, Order 18 Rule 2, Order 23 Rule 3, 151
High Courts19 Mar 1998Dismissed

Ram Dass Vs Ram Lubhaya

Punjab And Haryana At Chandigarh · AIR 1998 P&H 233 : (1998) 2 CivCC 686 : (1998) 2 ILR (P&H) 103 : (1998) 119 PLR 326 : (1998) 2 RCR(Civil) 642 : (1998) 2 RCR(Civil) 660

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Specific Relief Act, 1963 — Section 20
High Courts19 Mar 1998Allowed

Subhash Chand Vs Hari Ram

Punjab And Haryana At Chandigarh · (1998) 120 PLR 322 : (1998) 2 RCR(Civil) 236

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10