High Courts26 Feb 1998Allowed
Lakha Singh Vs Gurdarshan Singh and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 845 : (1998) 2 RCR(Civil) 175
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 68 of 83
High Courts24 Feb 1998Allowed
Kaushalya Devi and Others Vs Sher Singh and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 329 : (1998) 119 PLR 458 : (1998) 3 RCR(Civil) 152
Motor Vehicles Act, 1939 — Section 166
High Courts24 Feb 1998Dismissed
Sukhjinder Kaur Vs Gurdip Kaur
Punjab And Haryana At Chandigarh · (1998) 2 CivCC 509 : (1998) 119 PLR 307 : (1998) 2 RCR(Civil) 133
Evidence Act, 1872 — Section 65, 66
High Courts24 Feb 1998Dismissed
Vivek Sarin and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 160 : (1998) 119 PLR 226 : (1998) 2 RCR(Civil) 179
Constitution of India, 1950 — Article 246, 254Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 1, 2State Financial Corporations Act, 1951 — Section 1
High Courts24 Feb 1998
Mange Ram and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 232
Constitution of India, 1950 — Article 226
High Courts24 Feb 1998Allowed
Naresh Kumar Vs Din Dayal Chiripal
Punjab And Haryana At Chandigarh · (1998) 4 CivCC 577 : (1998) 119 PLR 272 : (1998) 2 RCR(Civil) 242
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Punjab Courts Act, 1918 — Section 44
High Courts24 Feb 1998
Jaswinder Singh Passi Vs Registrar, Co-operative Societies, Punjab and others
Punjab And Haryana At Chandigarh · (1999) 2 LLJ 649 : (1998) 119 PLR 240
Industrial Disputes Act, 1947 — Section 25H
High Courts24 Feb 1998
Harbans Lal alias Kaku Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 713 : (1998) 2 RCR(Criminal) 736
High Courts24 Feb 1998
Punjab National Bank Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 602
High Courts24 Feb 1998
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 1 ILR (P&H) 432 : (1998) 119 PLR 448
Constitution of India, 1950 — Article 14, 16
High Courts24 Feb 1998Dismissed
Shiv Narain Vs Bhagat Ram and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 157 : (1998) 119 PLR 464 : (1998) 2 RCR(Civil) 123
Succession Act, 1925 — Section 276
High Courts23 Feb 1998
K.K.Jerath Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 3 RCR(Criminal) 536
High Courts23 Feb 1998
Saroj Gupta Vs Nand Lal
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 435
High Courts23 Feb 1998
State of Haryana Vs Kehar Singh
Punjab And Haryana At Chandigarh · (1998) CriLJ 3100 : (1998) 2 RCR(Criminal) 290
Criminal Procedure Code, 1973 (CrPC) — Section 197(1)Prevention of Corruption Act, 1947 — Section 6
High Courts23 Feb 1998Dismissed
Chopra Industrial Complex Vs Punjab Financial Corporation and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 477 : (1998) 2 RCR(Civil) 245
Civil Procedure Code, 1908 (CPC) — Section 115State Financial Corporations Act, 1951 — Section 29, 31
High Courts23 Feb 1998
Raghbir Singh Vs Smt. Malkiat Kaur
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 464 : (1998) 119 PLR 473 : (1998) 3 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Feb 1998Dismissed
Shamir Singh, District Manager, The Punjab State Cooperative Agricultural Development Bank Ltd. Vs The Punjab State Cooperative Agricultural Development Bank Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 29
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts23 Feb 1998Dismissed
Bija Ram (Died) through Lrs. Vs Raja Ram and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 230 : (1999) 121 PLR 746 : (1999) 1 RCR(Civil) 132
High Courts21 Feb 1998
K.K. Marya and Others Vs Housing Board of Haryana and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 65 : (1998) 3 RCR(Civil) 212
High Courts20 Feb 1998Dismissed
Amritsar Improvement Trust Vs Dr. Kulwant Singh Ded
Punjab And Haryana At Chandigarh · (1998) 119 PLR 441 : (1998) 2 RCR(Civil) 576