High Courts13 Feb 1998
In re : Madhu Limaye, A.I.R.1969 Supreme Court 1014.
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 156
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 70 of 83
High Courts13 Feb 1998
National Insurance Company Ltd. Vs Suresh Pal and another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 605 : (2000) ACJ 172 : (1999) 1 LLJ 474 : (1998) 120 PLR 228
Employees Compensation Act, 1923 — Section 3, 4A
High Courts12 Feb 1998Dismissed
Smt. Madhu Ganeriwala Vs Shiv Kumar
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0158
High Courts12 Feb 1998Allowed
Sanatan Dharam College for Women Vs Kirpal Singh and Another
Punjab And Haryana At Chandigarh · (1998) 118 PLR 806 : (1998) 2 RCR(Civil) 231
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts12 Feb 1998Dismissed
Hukam Chand Vs Phool Chand and Others
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 442 : (1998) 2 ILR (P&H) 92 : (1998) 118 PLR 822 : (1998) 2 RCR(Civil) 344
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 18 Rule 2, Order 41 Rule 27
High Courts12 Feb 1998
Jodha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 507
High Courts12 Feb 1998
Commissioner of Income Tax Vs Hydrazines and Allied Chemicals
Punjab And Haryana At Chandigarh · (1998) 234 ITR 804
Income Tax Act, 1961 — Section 32(2)
High Courts12 Feb 1998
Kasturi Lal Sagar Vs D.A.V. College of Education, Hoshiarpur and Others
Punjab And Haryana At Chandigarh · (1998) 118 PLR 829
High Courts12 Feb 1998Dismissed
Gram Panchayat Garhi Vs Dharambir and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 165 : (1998) 2 CivCC 461 : (1998) 118 PLR 809 : (1998) 2 RCR(Civil) 98
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Feb 1998Allowed
Vinod Kumari Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1999) 1 DMC 502 : (1998) 4 RCR(Criminal) 169
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 494
High Courts12 Feb 1998Dismissed
Gurcharan Dass Vs Bhagat Singh and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 68 : (1998) 3 RCR(Civil) 214 : (1998) 1 RCR(Rent) 425
High Courts12 Feb 1998Dismissed
Sanjeev Babbar and Others Vs Dev Papers Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1998) 118 PLR 814 : (1998) 2 RCR(Civil) 338
Limitation Act, 1963 — Section 5
High Courts10 Feb 1998
Gurdev Kaur and Others Vs Secretary to Govt. (Punjab) Department of Education and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 207
Constitution of India, 1950 — Article 14, 16
High Courts10 Feb 1998Allowed
Prabhu Ram and Others Vs The State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 227 : (1998) 119 PLR 190 : (1998) 2 RCR(Civil) 302
Motor Vehicles Act, 1988 — Section 88(5)
High Courts10 Feb 1998Dismissed
Ishwar Devi Vs Shri Sham Sunder and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 482(1)
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts10 Feb 1998
Ajaib Singh Vs Sirhind Co-operative Marketing-cum-processing Service Society Ltd., Sirhind Mandi and another
Punjab And Haryana At Chandigarh · (1998) 2 ILR (P&H) 233 : (1998) 119 PLR 55
Industrial Disputes Act, 1947 — Section 25, 33
High Courts10 Feb 1998Dismissed
Kapur Chand Vs Municipal Committee alias Nagar Palika and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 128 : (1998) 3 RCR(Civil) 59 : (1998) 1 RCR(Rent) 596
Punjab Public Premises and Land (Eviction and Rent Recovery) Rules, 1974 — Rule 4(1)
High Courts10 Feb 1998
Surinder Kaur Vs State of U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 164 : (1998) 2 RCR(Criminal) 213
High Courts10 Feb 1998Allowed
Municipal Corporation Vs Preet Builders Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 352 : (1998) 2 RCR(Civil) 196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts10 Feb 1998Dismissed
Siri Ram Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 204