High Courts10 Feb 1998Dismissed
Pepsu Road Transport Corporation Vs Pargat Singh and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 299
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 71 of 83
High Courts09 Feb 1998
COMMISSIONER OF INCOME TAX Vs ESCORTS EMPLOYEES ANCILLARIES LTD.
Punjab And Haryana At Chandigarh · (1999) 154 CTR 554
Income Tax Act, 1961 — Section 256(2), 32
High Courts09 Feb 1998
Vinod Bhagwan and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 731 : (1998) 3 RCR(Civil) 682
High Courts09 Feb 1998Allowed
Satish Bhardwaj, Advocate Vs Dhani Ram and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 450 : (1998) 2 CivCC 480 : (1999) 2 ILR (P&H) 45 : (1998) 119 PLR 73 : (1998) 2 RCR(Civil) 132
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts09 Feb 1998Allowed
Jardar Khan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 249 : (1998) 119 PLR 237 : (1998) 2 RCR(Civil) 661
Haryana Panchayati Raj Act, 1994 — Section 10(3), 10(4)
High Courts09 Feb 1998
Om Suta Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (1998) 2 ICC 716 : (1998) ISJ 530 : (1998) 2 RCR(Civil) 311
High Courts09 Feb 1998
Barjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 524
High Courts09 Feb 1998Allowed
Pratibha Gupta and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 211 : (1998) 2 RCR(Civil) 324
Constitution of India, 1950 — Article 14, 15, 226
High Courts07 Feb 1998
Vishwa Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 02 P&H CK 0095
Penal Code, 1860 (IPC) — Section 300
High Courts06 Feb 1998Dismissed
Punjab National Bank Vs Darshan Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 746
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Feb 1998Allowed
Smt. Shakshi Vs Vijay Kant
Punjab And Haryana At Chandigarh · (1998) 118 PLR 684
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts06 Feb 1998Allowed
Rajesh Vs Anuradha
Punjab And Haryana At Chandigarh · (1998) 2 DMC 440 : (1998) 3 RCR(Civil) 696 : (1998) 2 RCR(Civil) 336
Hindu Marriage Act, 1955 — Section 24
High Courts06 Feb 1998
Ramesh and Others Vs Pawan Kumar
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 130 : (1998) 118 PLR 535 : (1998) 2 RCR(Civil) 377
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Environment (Protection) Act, 1986 — Section 6
High Courts06 Feb 1998
Gopal Krishan Jiwan Kumar and Another Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · AIR 1998 P&H 144 : (1998) 2 CivCC 226 : (1998) 118 PLR 640 : (1998) 2 RCR(Civil) 103 : (1998) 2 RCR(Civil) 440
Evidence Act, 1872 — Section 65
High Courts06 Feb 1998Dismissed
Maharshi Dayanand University Vs The Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (1998) 119 PLR 71
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Feb 1998Dismissed
Municipal Committee Vs Lal Chand
Punjab And Haryana At Chandigarh · (1998) 118 PLR 532
High Courts06 Feb 1998
State Bank of Patiala Vs Northland Sugar Complex Ltd. and others
Punjab And Haryana At Chandigarh · (1998) 119 PLR 45 : (1998) 3 RCR(Civil) 219
Companies Act, 1956 — Section 446, 446(1)
High Courts06 Feb 1998Allowed
Banwari Vs Nagina
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 112 : (1998) 118 PLR 511 : (1998) 2 RCR(Civil) 45
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 18 Rule 2
High Courts06 Feb 1998
Mohinder Singh Randhawa Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1998) 2 RCR(Criminal) 464
High Courts06 Feb 1998Allowed
Rajesh Vs Smt. Anuradha
Punjab And Haryana At Chandigarh · (1998) 118 PLR 812
Hindu Marriage Act, 1955 — Section 24