High Courts29 Oct 1998
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 67 : (1999) 1 RCR(Criminal) 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 16 of 83
High Courts29 Oct 1998Dismissed
Madan Singh Vs Union Territory and Another
Punjab And Haryana At Chandigarh · (1999) 122 PLR 22 : (1999) 3 RCR(Civil) 175
Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 17
High Courts28 Oct 1998Dismissed
Balbir Singh Vs Satbir Singh
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 412 : (1999) 121 PLR 722 : (1999) 1 RCR(Civil) 108
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 1998
Commissioner of Income Tax Vs S.L. Singhal, Development Officer
Punjab And Haryana At Chandigarh · (1999) 238 ITR 170
Income Tax Act, 1961 — Section 16, 28
High Courts28 Oct 1998
Gurmat Singh alias Monu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 286
High Courts28 Oct 1998
Krishan Lal (Dead) through Lrs. Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1999 P&H 60 : (1999) 1 ILR (P&H) 281 : (1999) 121 PLR 21 : (1999) 1 RCR(Civil) 261
High Courts28 Oct 1998
Smt. Paramjit Kaur Vs Tarlochan Singh and others
Punjab And Haryana At Chandigarh · (1999) CriLJ 1195 : (1999) 1 ILR (P&H) 202 : (1999) 121 PLR 595 : (1999) 1 RCR(Civil) 56
Contempt of Courts Act, 1971 — Section 2
High Courts28 Oct 1998
Gurinder Singh alias Bobby Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 139
High Courts27 Oct 1998Dismissed
Dharam Pal Mohinder Nath Vs Nirmal Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 311 : (1999) 122 PLR 744 : (1999) 2 RCR(Civil) 290
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Oct 1998Allowed
Surjit Kumar Singla Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 283 : (1999) 1 RCR(Civil) 833
Constitution of India, 1950 — Article 14
High Courts27 Oct 1998Allowed
Pawan Kumar Vs Smt. Chanchal Kumari
Punjab And Haryana At Chandigarh · AIR 1999 P&H 108 : (1999) 1 CivCC 574 : (1999) 2 ILR (P&H) 24 : (1999) 121 PLR 591 : (1999) 1 RCR(Civil) 215
Hindu Marriage Act, 1955 — Section 13
High Courts27 Oct 1998
Jodh Singh Vs Registrar (Deputy Commissioner), Ambala
Punjab And Haryana At Chandigarh · (1999) 1 CCC 413 : (1999) 1 CivCC 413 : (1999) 1 CurLJ 354 : (1999) 2 ICC 313 : (1999) 1 PLJ 111 : (1999) 1 PLR 29 : (1999) 1 RCR(Civil) 441
High Courts27 Oct 1998
Joginder Singh Vs Central Government through the Secretary to Government of India, Ministry of Finance, Department of Revenue
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 90 : (1999) 1 RCR(Criminal) 453
High Courts27 Oct 1998
Ravinder Singh alias Billa Vs State, Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 373
High Courts27 Oct 1998
Premwati Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 284
High Courts27 Oct 1998
Satvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 616 : (1999) 1 RCR(Criminal) 27
High Courts27 Oct 1998
B.M. Parmar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 150 CTR 548 : (1999) 1 ILR (P&H) 284 : (1999) 235 ITR 679
Income Tax Act, 1961 — Section 10(13A), 10(14), 14, 15, 16
High Courts27 Oct 1998
The State of Punjab and Others Vs Sher Chand and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 251 : (1999) 1 RCR(Civil) 264
High Courts26 Oct 1998
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 858
High Courts26 Oct 1998
Jaswant Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 636