High Courts13 Oct 1998Allowed
Gurdev Singh Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 8 : (1999) 1 RCR(Civil) 110
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 18 of 83
High Courts13 Oct 1998
Gurkirpal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 2176 : (1999) 1 RCR(Criminal) 820
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts13 Oct 1998
Travels & Rentals Vs Network Limited
Punjab And Haryana At Chandigarh · (1998) 10 P&H CK 0029
High Courts13 Oct 1998
Surinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 202 : (1999) 3 RCR(Criminal) 66 : (1999) 1 RCR(Criminal) 197
High Courts13 Oct 1998
Chanan Singh Vs Dayal Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 286 : (1999) 121 PLR 134 : (1998) 4 RCR(Civil) 558
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Oct 1998Allowed
Satnam Singh and Others Vs Roop Lal and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 471 : (1999) 121 PLR 139 : (1998) 4 RCR(Civil) 656
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14(3)
High Courts12 Oct 1998Allowed
Central Bank of India Vs Bhan General Store and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 26 : (1999) 1 RCR(Civil) 193
Civil Procedure Code, 1908 (CPC) — Section 115, 53
High Courts12 Oct 1998Dismissed
Navinder Jeet Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 112 : (1999) 1 ILR (P&H) 277 : (1999) 121 PLR 234 : (1998) 4 RCR(Civil) 678
Motor Vehicles Act, 1988 — Section 129
High Courts12 Oct 1998
Geja Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 77
High Courts09 Oct 1998Dismissed
Om Parkash Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 138 : (1999) 1 RCR(Criminal) 406
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts09 Oct 1998Dismissed
Rajinder Kumar Vs Sanatan Dharam Mahabir Dal
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 684 : (1999) 1 ILR (P&H) 362 : (1999) 123 PLR 752 : (1999) 1 RCR(Civil) 713
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts09 Oct 1998Allowed
Ram Lal Singh and Others Vs Chamel Kaur and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 654 : (1998) 4 RCR(Civil) 661
Land Acquisition Act, 1894 — Section 18 , 30Limitation Act, 1963 — Article 137
High Courts09 Oct 1998Dismissed
B.K. Vermani and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 122 PLR 326 : (1999) 4 RCR(Civil) 364
Haryana Municipal Corporation Act, 1994 — Section 36(2)
High Courts09 Oct 1998Dismissed
Satwant Kaur Vs Gurmail Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 16 : (1998) 120 PLR 740 : (1998) 4 RCR(Civil) 662
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts09 Oct 1998
Income Tax Officer Vs Achhpal Singh
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 303 : (1999) 238 ITR 75 : (1999) 1 RCR(Criminal) 168
Income Tax Act, 1961 — Section 139(1), 139(2), 139(8), 148, 215
High Courts09 Oct 1998
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 461
High Courts09 Oct 1998
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 281 : (1999) 1 RCR(Criminal) 138
High Courts09 Oct 1998
Charanjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 210 : (1999) 2 RCR(Criminal) 506
High Courts09 Oct 1998
Raj Kumar alias Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 189
High Courts09 Oct 1998Dismissed
Anupma Rubber Pvt. Ltd. and Another Vs Bata India Limited and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 175 : (1999) 2 RCR(Civil) 423
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A