High Courts30 Sept 1998Allowed
Ratti Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 121 PLR 632
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 20 of 83
High Courts30 Sept 1998Dismissed
Devinder Kumar and Others Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 284 : (1999) 121 PLR 231 : (1999) 1 RCR(Civil) 217
Land Acquisition Act, 1894 — Section 11A
High Courts30 Sept 1998Dismissed
State of Haryana and Another Vs Dharampal and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 45 : (1998) 120 PLR 746 : (1999) 1 RCR(Civil) 95
Civil Procedure Code, 1908 (CPC) — Section 11, 115
High Courts30 Sept 1998
Azad Fuel Centre Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 LLR 13 : (1999) 1 PLJ 320 : (1998) 4 RCR(Civil) 520
High Courts30 Sept 1998
Lachhman Singh Vs Parkash Singh
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 514
High Courts30 Sept 1998
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 679
High Courts30 Sept 1998
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 25
High Courts30 Sept 1998
Surinder Mohan Dhir Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 837
High Courts30 Sept 1998
Harish Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 817
High Courts30 Sept 1998
V.S.Sasidharan Vs Nand Kishore Parihar
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 813
High Courts30 Sept 1998
Varinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 196
High Courts30 Sept 1998
Lakha Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) CriLJ 1197
Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Sept 1998Allowed
N.K. Dhanraj Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 272 : (1999) 121 PLR 248
Army Act, 1950 — Section 40
High Courts30 Sept 1998Allowed
Gram Panchayat Vs The Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 655 : (1999) 1 RCR(Civil) 135
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Sept 1998Dismissed
Jullundur Engineering Company Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2000) 67 ECC 365 : (1999) 121 PLR 543 : (1999) 1 RCR(Civil) 507
Constitution of India, 1950 — Article 226
High Courts29 Sept 1998
State of Haryana Vs Nirmal Singh and another
Punjab And Haryana At Chandigarh · (1999) CriLJ 662 : (1999) 1 RCR(Criminal) 537
Penal Code, 1860 (IPC) — Section 300, 302
High Courts29 Sept 1998
B.S.Goraya, Col. Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 778
High Courts29 Sept 1998
Balbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 835
High Courts29 Sept 1998
Kala Singh Vs State of Punjab through Secretary, Home
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 278
High Courts29 Sept 1998
Daljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 189 : (1999) 1 RCR(Criminal) 57