High Courts29 Sept 1998
Sukhjit Starch and Chem. Ltd. Vs Supdt., C. Ex., Range-II, Phagwara.
Punjab And Haryana At Chandigarh · (2000) 67 ECC 491 : (2000) 117 ELT 295 : (1999) 122 PLR 272
Central Excises and Salt Act, 1944 — Section 11A, 23, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 21 of 83
High Courts29 Sept 1998Allowed
Karm Engineering Works Vs M.S. Enterprises and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 38 : (1999) 4 CivCC 271 : (1999) 2 ILR (P&H) 124 : (1998) 120 PLR 742 : (1999) 1 RCR(Civil) 129 : (1998) 2 RCR(Rent) 553
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts29 Sept 1998
Kiran Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 232 : (1999) 1 RCR(Criminal) 97
High Courts29 Sept 1998
Devinder Singh Vs Jaspal Kaur
Punjab And Haryana At Chandigarh · AIR 1999 P&H 229 : (1999) 3 CivCC 531 : (1999) Supp CivCC 39 : (1999) 4 CivCC 39 : (1998) 120 PLR 753 : (1998) 4 RCR(Civil) 657
Hindu Marriage Act, 1955 — Section 25, 25(1)
High Courts29 Sept 1998Dismissed
Guru Nanak Education Trust (Regd.) and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 35
Punjab University Act, 1947 — Section 27(1), 31(2)
High Courts29 Sept 1998Dismissed
Birbal Sharma etc. Vs State of Haryana etc.
Punjab And Haryana At Chandigarh · (1999) 121 PLR 289 : (1999) 1 RCR(Civil) 135
Haryana Municipal Act, 1973 — Section 21(3), 9Haryana Municipal Election Rules, 1978 — Rule 72A(3)
High Courts29 Sept 1998Dismissed
Punjab State Electricity Board Vs Parkash Kaur alias Parkasho
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 583 : (1999) 121 PLR 769 : (1999) 1 RCR(Civil) 133
High Courts28 Sept 1998
State of Haryana Vs Land Acquisition Officer
Punjab And Haryana At Chandigarh · (1999) 121 PLR 611 : (1999) 1 RCR(Civil) 248
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5
High Courts28 Sept 1998Allowed
Sunita Rani Vs Satinder Pal
Punjab And Haryana At Chandigarh · (1999) 121 PLR 269
Hindu Marriage Act, 1955 — Section 13B
High Courts27 Sept 1998Dismissed
Jodh Singh and Others Vs The Registrar, (Deputy Commissioner) and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 29
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Registration Act, 1908 — Section 68, 75
High Courts25 Sept 1998Allowed
Tilak Raj Mahajan Vs Rattan Chand
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 357 : (1999) 1 ILR (P&H) 358 : (1999) 121 PLR 152 : (1998) 4 RCR(Civil) 581
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts25 Sept 1998Dismissed
Raja Ram (Died) through LRs. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 599 : (1999) 1 RCR(Civil) 187
Land Acquisition Act, 1894 — Section 23
High Courts25 Sept 1998
Harnek Singh Vs The State of Punjab [Overruled]
Punjab And Haryana At Chandigarh · (1999) CriLJ 635 : (1999) 1 ILR (P&H) 213 : (1998) 4 RCR(Criminal) 753
General Clauses Act, 1897 — Section 24, 6Prevention of Corruption Act, 1988 — Section 17, 30
High Courts25 Sept 1998
Kewal Krishan Kumar and others Vs Khush Dil Kapoor and another
Punjab And Haryana At Chandigarh · (1998) 09 P&H CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 182, 420, 500Trade and Merchandise Marks Act, 1958 — Section 77, 78, 79
High Courts25 Sept 1998
Indra Auto Sales (Pvt.) Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 867
High Courts25 Sept 1998
Kulshresth Vs Bahadur Singh and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 184 : (1999) 4 CivCC 441 : (1999) 2 CivCC 56 : (1998) 120 PLR 736 : (1999) 1 RCR(Civil) 308
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts25 Sept 1998Allowed
Harneet Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 770
Constitution of India, 1950 — Article 14
High Courts25 Sept 1998Dismissed
Punjab State Vs Harnek Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 787
Transfer of Property Act, 1882 — Section 41
High Courts25 Sept 1998Dismissed
Amar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 716 : (1999) 4 RCR(Civil) 350 : (1999) 1 RCR(Civil) 58
Sikh Gurdwaras Act, 1925 — Section 32
High Courts24 Sept 1998Dismissed
Surinder Sharma Vs Smt. Zenobia Bhanot
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 385 : (1998) 2 RCR(Rent) 487
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13A(4), 13A(5), 18A, 2