COURT ARCHIVE
1,652 judgments · page 23 of 83
Punjab And Haryana At Chandigarh · (1999) 121 PLR 169 : (1999) 1 RCR(Civil) 54
Punjab And Haryana At Chandigarh · (1999) 122 PLR 171 : (1999) 4 RCR(Civil) 238
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 94
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 56 : (1999) 121 PLR 669
Punjab And Haryana At Chandigarh · (1999) 121 PLR 589 : (1999) 1 RCR(Civil) 308
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 708
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 816
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Civil) 387
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 532 : (1999) 1 RCR(Criminal) 95
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 558 : (1998) 4 RCR(Criminal) 560
Punjab And Haryana At Chandigarh · AIR 1999 P&H 61 : (1999) 121 PLR 343 : (1998) 4 RCR(Civil) 534
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 193 : (1999) 2 ILR (P&H) 247 : (1998) 4 RCR(Civil) 528
Punjab And Haryana At Chandigarh · (1999) 121 PLR 364 : (1998) 4 RCR(Civil) 333
Punjab And Haryana At Chandigarh · (1999) 1 DMC 694 : (1998) 4 RCR(Criminal) 768
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 572 : (1998) 4 RCR(Criminal) 663
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 159
Punjab And Haryana At Chandigarh · (1999) 121 PLR 761
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 680 : (1999) 1 FJCC 532 : (1998) 4 RCR(Criminal) 562
Punjab And Haryana At Chandigarh · (1999) 1 Crimes 378 : (1998) 4 RCR(Criminal) 571
Punjab And Haryana At Chandigarh · (1999) 1 PLJ 434 : (1999) 1 PLR 761 : (1999) 1 RCR(Civil) 139