High Courts16 Sept 1998

Lakhi Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1999) CriLJ 792 : (1998) 4 RCR(Criminal) 748

Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(A), 20, 7
High Courts15 Sept 1998Dismissed

Ram Bilash Vs Hanuman

Punjab And Haryana At Chandigarh · (1999) 4 CivCC 583 : (1998) 4 RCR(Civil) 659

Civil Procedure Code, 1908 (CPC) — Section 115