High Courts26 Oct 1998
Jit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 857
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 17 of 83
High Courts26 Oct 1998
Commissioner of Income Tax Vs Swadeshi Karyalay
Punjab And Haryana At Chandigarh · (1999) 237 ITR 544
Income Tax Act, 1961 — Section 256(2), 35B , 35B(1)
High Courts23 Oct 1998
Chawli Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 3 AICLR 289 : (1998) 1 RCR(Criminal) 851
High Courts19 Oct 1998
S. Gurdial Singh Vs S. Bharpur Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 301 : (1999) 2 RCR(Civil) 387
High Courts19 Oct 1998Dismissed
Sukhpal Singh Vs Sowinder Singh etc.
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 426 : (1999) 121 PLR 395 : (1999) 2 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts16 Oct 1998Dismissed
Shardwant Rai Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 35 : (1999) 122 PLR 633 : (1999) 2 RCR(Civil) 362
High Courts16 Oct 1998
R.K. Bros. Vs Cce, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 67 ECC 367 : (1999) ECR 197 : (2000) 119 ELT 8 : (1999) 1 RCR(Civil) 387
Central Excise Rules, 1944 — Rule 173Q, 209A, 226, 9(2)Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts16 Oct 1998
Lilu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 106 : (1999) 1 RCR(Criminal) 368
High Courts16 Oct 1998
Raj Kumar alias Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 102
High Courts16 Oct 1998
Dharam Singh alias Dharambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 127
High Courts16 Oct 1998Dismissed
Sukhpal Singh Kang and Others, Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 156 : (1999) 1 ILR (P&H) 141 : (1999) 121 PLR 54 : (1999) 1 RCR(Civil) 288
Capital of Punjab (Development and Regulation) Act, 1952 — Section 13, 3, 8Chandigarh Lease Hold of Sites and Buildings Rules, 1973 — Rule 12, 12(3), 12(3A), 13, 4Evidence Act, 1872 — Section 115
High Courts15 Oct 1998
Raghbir Singh @ Shanku Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 70 : (1999) 1 CivCC 70 : (1998) 4 RCR(Criminal) 725
High Courts14 Oct 1998
Munak Chemicals Limited Vs The Collector, Central Excise
Punjab And Haryana At Chandigarh · (2000) 67 ECC 398 : (1999) 121 PLR 629 : (1999) 1 RCR(Civil) 195
Central Excise Rules, 1944 — Rule 9(2)Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts14 Oct 1998
Union of India Vs Mehar Singh and Sons
Punjab And Haryana At Chandigarh · (1999) 121 PLR 147 : (1999) 1 RCR(Civil) 1
Arbitration Act, 1940 — Section 31, 8
High Courts14 Oct 1998
Rajesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 181
High Courts14 Oct 1998
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 Crimes 401 : (1998) 4 RCR(Criminal) 869
High Courts14 Oct 1998
Dayawanti Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 104
High Courts14 Oct 1998
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 624 : (1999) 1 RCR(Criminal) 677
High Courts14 Oct 1998
Ramesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 506
High Courts14 Oct 1998
Hindustan Petroleum Corporation Ltd. Vs Bharta and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 544
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 115