COURT ARCHIVE
1,652 judgments · page 15 of 83
Punjab And Haryana At Chandigarh · (1999) 121 PLR 237
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 645 : (1999) 1 RCR(Criminal) 22
Punjab And Haryana At Chandigarh · (1999) CriLJ 2458 : (1999) 2 RCR(Criminal) 91
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 378 : (1999) 1 RCR(Criminal) 371
Punjab And Haryana At Chandigarh · (1999) 121 PLR 618 : (1999) 1 RCR(Civil) 196
Punjab And Haryana At Chandigarh · (1999) 121 PLR 419
Punjab And Haryana At Chandigarh · (1999) 2 DMC 38 : (1999) 1 RCR(Civil) 107
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 76 : (1998) 4 RCR(Criminal) 853
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 78 : (1999) 1 RCR(Criminal) 366
Punjab And Haryana At Chandigarh · (1999) CriLJ 1780
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1951
Punjab And Haryana At Chandigarh · (1999) 121 PLR 371 : (1999) 2 RCR(Civil) 559
Punjab And Haryana At Chandigarh · (1999) 121 PLR 498
Punjab And Haryana At Chandigarh · (1999) 121 PLR 163
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 202 : (1999) 121 PLR 24 : (1999) 1 RCR(Civil) 109
Punjab And Haryana At Chandigarh · (1999) 2 ACR 1780 : (1998) 4 RCR(Criminal) 850
Punjab And Haryana At Chandigarh · (1999) CriLJ 1616 : (1999) 3 RCR(Criminal) 100
Punjab And Haryana At Chandigarh · (1999) 2 PLJ 182 : (1999) 1 RCR(Civil) 660
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 171 : (1999) 1 RCR(Criminal) 561
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 672 : (1999) 1 RCR(Criminal) 346