High Courts12 Nov 1998

Sahab Singh alias Sabu Vs State of Punjab

Punjab And Haryana At Chandigarh · (1999) 2 ACR 1860 : (1999) 1 RCR(Criminal) 443

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 57Penal Code, 1860 (IPC) — Section 356
High Courts09 Nov 1998

Mam Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (1999) 2 CurLJ 626 : (1999) 2 CurLJ 20 : (1999) 3 ICC 219 : (1999) 1 PLJ 272 : (1999) 1 PLR 711 : (1999) 4 RCR(Civil) 204