High Courts17 Nov 1998Dismissed
State of Haryana Vs Ved Parkash Gupta and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 482
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3), 13(3A)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 12 of 83
High Courts17 Nov 1998Dismissed
Maharishi Dayanand Education Society and Others Vs Mr. Satyendra Bhadana and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 424 : (1999) 1 CivCC 518 : (1999) 1 ILR (P&H) 336 : (1999) 121 PLR 346
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 115
High Courts17 Nov 1998
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 229 : (1999) 2 RCR(Criminal) 322
High Courts17 Nov 1998
Rajbir Sehrawat Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 162
High Courts17 Nov 1998Dismissed
United India Insurance Company Limited Vs Neena Tandon etc.
Punjab And Haryana At Chandigarh · (1999) ACJ 1066 : (1999) 121 PLR 217 : (1999) 2 RCR(Civil) 457
Motor Vehicles Act, 1988 — Section 166
High Courts17 Nov 1998Dismissed
Harbhajan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 707
Constitution of India, 1950 — Article 226
High Courts16 Nov 1998
Commissioner of Income Tax Vs Nagesh Knitwears
Punjab And Haryana At Chandigarh · (1999) 237 ITR 832
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts16 Nov 1998
Urmila Devi Vs Surinder Pal
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 419 : (1999) 1 RCR(Criminal) 670
High Courts16 Nov 1998
Bali Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 498
High Courts16 Nov 1998
J.C.Gilhotra Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 422
High Courts14 Nov 1998
J.G. Finance Limited Vs Hansaflon Plastochem Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 773
Companies Act, 1956 — Section 433, 434
High Courts13 Nov 1998Allowed
Jyoti Vs Maharishi Daya Nand University and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 770
High Courts13 Nov 1998
Ramesh Kumar Chawla Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 69
High Courts13 Nov 1998
Pahlad Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 572 : (1999) 1 RCR(Criminal) 245
High Courts13 Nov 1998
Ashok Munjal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 390
High Courts13 Nov 1998
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 245
High Courts13 Nov 1998
Madan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 256
High Courts13 Nov 1998Dismissed
State of Punjab and Another Vs Mohinder Kaur
Punjab And Haryana At Chandigarh · (1999) 2 ILR (P&H) 1
Constitution of India, 1950 — Article 226
High Courts12 Nov 1998
Smt. Amrit Kaur and Others Vs The Chandigarh Transport Undertaking and Others
Punjab And Haryana At Chandigarh · (1990) 1 ACC 122 : (1999) ACJ 723 : (1999) 121 PLR 34 : (1999) 1 RCR(Civil) 499
Motor Vehicles Act, 1939 — Section 110A
High Courts12 Nov 1998Dismissed
Shishpal Vs Vikram
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 605 : (1999) 1 ILR (P&H) 369 : (1999) 122 PLR 136 : (1999) 1 RCR(Civil) 628
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11Registration Act, 1908 — Section 17