High Courts19 Nov 1998Dismissed

State of Haryana Vs Jit Ram

Punjab And Haryana At Chandigarh · (1999) 1 CivCC 653 : (1999) 121 PLR 385 : (1999) 2 RCR(Civil) 73

Limitation (Amendment) Act, 1903 — Section 5
High Courts19 Nov 1998Allowed

Raj Rani Vs Jamuna Devi

Punjab And Haryana At Chandigarh · (1999) 2 CivCC 185 : (1999) 121 PLR 391 : (1999) 2 RCR(Civil) 418

Evidence Act, 1872 — Section 65
High Courts17 Nov 1998

Randhir Vs State of Haryana

Punjab And Haryana At Chandigarh · (1999) 2 ACR 1862

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50