High Courts26 Nov 1998Dismissed
Satish Kumar Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 557 : (1999) 1 RCR(Rent) 498
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 9 of 83
High Courts26 Nov 1998Dismissed
Neeraj Saini and Another Vs Usha Goel and Others
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 359 : (1999) 2 ILR (P&H) 60 : (1999) 121 PLR 547 : (1999) 1 RCR(Civil) 676
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts25 Nov 1998Dismissed
Kulwant Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 663 : (1999) 1 RCR(Civil) 474
High Courts25 Nov 1998Allowed
Amrik Singh Vs District Development and Panchayat Officer and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 113 : (1999) 121 PLR 417 : (1999) 1 RCR(Civil) 483
Punjab Panchayati Raj Act, 1994 — Section 200
High Courts25 Nov 1998
Kundan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 612
High Courts25 Nov 1998
Balkar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 604
High Courts25 Nov 1998
Surinder Pal Singh Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 491 : (1999) 1 RCR(Criminal) 380 : (1999) 1 SCT 491
High Courts25 Nov 1998
Iqbal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 CurLJ 210 : (1999) 1 RCR(Criminal) 297
High Courts25 Nov 1998
Raja Ram Corn Products (PB) Ltd. Vs CCE and C, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1999) 81 ECR 194 : (1999) 112 ELT 13
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts23 Nov 1998Dismissed
Ravinder Kumar Vs Mohinder Pal and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 539 : (1999) 1 RCR(Rent) 249
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts23 Nov 1998
Gopal Singh @ Bablu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 579
High Courts23 Nov 1998
Daya Ram @ Dev Puri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 Crimes 706 : (1999) 2 FJCC 224 : (1999) 1 RCR(Criminal) 362
High Courts20 Nov 1998
Jai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 DMC 64 : (1999) 1 RCR(Criminal) 259
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts20 Nov 1998
Nathu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 501
High Courts20 Nov 1998
Rajiv Kumar alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 856
High Courts20 Nov 1998
Surinder Kaur Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 411 : (1999) 1 RCR(Criminal) 557
High Courts20 Nov 1998Allowed
Puneet Kalia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 242
Constitution of India, 1950 — Article 226
High Courts20 Nov 1998Dismissed
Satish Rathee Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 496
Punjab Civil Services Rules — Rule 4.7
High Courts20 Nov 1998
Paramjit Singh Yadav Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 2 DMC 478 : (1999) 2 RCR(Criminal) 60
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts20 Nov 1998Dismissed
Avi Autos Vs The Advisor to The Adminstrator, Chandigarh Administration
Punjab And Haryana At Chandigarh · (1999) 123 PLR 697 : (1999) 1 RCR(Civil) 688
Capital of Punjab (Development and Regulation) Act, 1952 — Section 8A