High Courts19 Nov 1998Dismissed
Om Packages Vs Agro Dutch Foods Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 766
Companies Act, 1956 — Section 433, 434, 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 10 of 83
High Courts19 Nov 1998Dismissed
State of Punjab and Others Vs Basant Kaur (Died) through LRs.
Punjab And Haryana At Chandigarh · (1999) 123 PLR 709 : (1999) 1 RCR(Civil) 677
Motor Vehicles Act, 1939 — Section 110
High Courts19 Nov 1998Allowed
Prem Singh Vs Government of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 688 : (2000) 1 CivCC 63 : (1999) 121 PLR 368 : (1999) 2 RCR(Civil) 557
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20
High Courts19 Nov 1998
Sat Gur Singh Vs New India Assurance Co. Ltd. and Another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 463 : (1999) 121 PLR 358
High Courts19 Nov 1998Dismissed
Ajmer Singh and Others Vs Virender Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 296
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 3, Order 23 Rule 3A
High Courts19 Nov 1998Dismissed
Rai Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 121 PLR 378 : (1999) 2 RCR(Civil) 564
Haryana Ceiling on Land Holdings Act, 1972 — Section 11(3)
High Courts19 Nov 1998Dismissed
Ranjan and Others Vs Kishori Lal and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 377 : (1999) 2 RCR(Civil) 563
High Courts19 Nov 1998
Union of India (UOI) and Another Vs Hardit Singh and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 447 : (1999) 2 RCR(Civil) 623
Court Fees Act, 1870 — Section 13Land Acquisition Act, 1894 — Section 23
High Courts19 Nov 1998Dismissed
Gurdwara Sahib Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 381 : (1999) 2 RCR(Civil) 565
High Courts19 Nov 1998Dismissed
Iron Master (India) Pvt. Ltd. Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (1999) 121 PLR 379 : (1999) 2 RCR(Civil) 564
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11
High Courts19 Nov 1998Allowed
Central Board of Secondary Education Vs Nisha and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 99 : (1999) 2 RCR(Civil) 476
Constitution of India, 1950 — Article 226
High Courts19 Nov 1998Dismissed
Bhupinder Singh and Others Vs Jagrup Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 651 : (2000) 124 PLR 732 : (1999) 2 RCR(Civil) 444
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts19 Nov 1998
Jagjit Singh Vs Jasbir Kaur
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Civil) 72
High Courts19 Nov 1998
Munak Engineers (Pvt.) Ltd. Vs Cce, Chandigarh
Punjab And Haryana At Chandigarh · (1999) ECR 195 : (1999) 111 ELT 36
Constitution of India, 1950 — Article 226
High Courts19 Nov 1998
Karnail Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 555
High Courts19 Nov 1998
Anand Swarup Trehan and Sons and others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1999) 238 ITR 708 : (1999) 1 RCR(Criminal) 341
Income Tax Act, 1961 — Section 194(2), 194(3), 194C(2), 220, 221
High Courts19 Nov 1998
Jamuna Giri Vs Presiding Officer, Industrial Tribunal-cum-labour Court-i, Faridabad and another
Punjab And Haryana At Chandigarh · (1999) 121 PLR 493
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 33C
High Courts19 Nov 1998
Rajinder Kumar Mittal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 128
High Courts19 Nov 1998Allowed
Luxmi Industrial Gases Private Limited Vs Punjab Chemi Plant International Ltd.
Punjab And Haryana At Chandigarh · (2001) 103 CompCas 429
Companies Act, 1956 — Section 433, 434
High Courts19 Nov 1998
Union of India (UOI) Vs Puran Banti
Punjab And Haryana At Chandigarh · (1999) 122 PLR 663 : (1999) 2 RCR(Civil) 321
Land Acquisition Act, 1894 — Section 23