High Courts09 Nov 1998
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 253
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 14 of 83
High Courts09 Nov 1998
Sardul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 299
High Courts09 Nov 1998
Harbans Kaur and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 121 PLR 727
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28
High Courts06 Nov 1998Dismissed
Malkiat Singh Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1998) 11 P&H CK 0154
Contract Act, 1872 — Section 17
High Courts06 Nov 1998Allowed
Prem Chand and Another Vs Loku Ram and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 153 : (1999) 121 PLR 384 : (1999) 2 RCR(Civil) 567
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts06 Nov 1998
Sangat Singh Vs Senior Superintendent of Police, Ferozepur
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 109
High Courts06 Nov 1998
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 265
High Courts05 Nov 1998Allowed
Rikhi Ram Vs Dhoom Singh
Punjab And Haryana At Chandigarh · (1999) 123 PLR 198
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Nov 1998Allowed
Mulakh Raj Vs Sewa Samiti (Regd.)
Punjab And Haryana At Chandigarh · (1999) 121 PLR 408 : (1999) 2 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts05 Nov 1998Allowed
State of Haryana and Others Vs Adarsh Filling Station and Another
Punjab And Haryana At Chandigarh · (1999) 123 PLR 640
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 7Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 — Rule 26A
High Courts05 Nov 1998
Smt. Kamlesh and Another Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 601 : (2000) ACJ 897 : (1999) 121 PLR 567 : (1999) 2 RCR(Civil) 519
Motor Vehicles Act, 1988 — Section 166
High Courts05 Nov 1998
Sadru Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 357 : (1999) 1 RCR(Criminal) 450
High Courts05 Nov 1998
R.C.Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 2 RCR(Criminal) 50
High Courts05 Nov 1998
Darshan Khan Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 269
High Courts05 Nov 1998
Angoori Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 AICLR 56 : (1999) 1 RCR(Criminal) 367
High Courts05 Nov 1998Dismissed
Mod. Sadiq Sheikh Vs U.T. Administration and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 429 : (1999) 2 RCR(Rent) 227
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1), 9
High Courts03 Nov 1998Dismissed
Om Wati and Another Vs Bharat Singh and Another
Punjab And Haryana At Chandigarh · (1999) 1 ACC 613 : (2000) ACJ 490 : (1999) 121 PLR 534 : (1999) 1 RCR(Civil) 410
Motor Vehicles Act, 1939 — Section 110A
High Courts03 Nov 1998Allowed
Samir Anand Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 106
Constitution of India, 1950 — Article 226
High Courts03 Nov 1998Dismissed
Parkash Aggarwal Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · AIR 1999 P&H 225 : (1999) 121 PLR 279 : (1999) 1 RCR(Civil) 184
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
High Courts03 Nov 1998
Vivek Sarin Vs Multi Metal Udyog
Punjab And Haryana At Chandigarh · (1999) 96 CompCas 907 : (2000) 1 ILR (P&H) 223 : (1999) 121 PLR 620 : (1999) 1 RCR(Civil) 36
Companies Act, 1956 — Section 433, 434