High Courts03 May 1996
State of Punjab Vs Parminder Singh
Punjab And Haryana At Chandigarh · (1996) ACJ 1007 : (1996) 113 PLR 751 : (1996) 3 RCR(Civil) 477
Motor Vehicles Act, 1988 — Section 168
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 53 of 80
High Courts02 May 1996Dismissed
S.I. Satbir Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 399
Constitution of India, 1950 — Article 311Punjab Police Rules, 1934 — Rule 10, 13.1, 13.10(1), 13.12, 13.14
High Courts02 May 1996Allowed
Indian Induction Castings (P) Ltd. Vs General Manager, District Industries Centre
Punjab And Haryana At Chandigarh · (1997) 116 PLR 100
Punjab Electricity (Duty) Act, 1958 — Section 12, 3(1)
High Courts02 May 1996Dismissed
Parshotam Dass Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 265 : (1997) 1 RCR(Civil) 179
Punjab New Mandi Townships (Development and Regulation) Act, 1960 — Section 13
High Courts02 May 1996
Mahender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 3688 : (1996) 2 RCR(Criminal) 410
High Courts02 May 1996
Kabal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 540
High Courts02 May 1996
Sohan Singh Vs Superintending Canal Officer, Ludhiana
Punjab And Haryana At Chandigarh · (1996) PLJ 526 : (1996) 3 RCR(Civil) 751
High Courts02 May 1996
Harpal Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 05 P&H CK 0079
High Courts02 May 1996
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 380
High Courts02 May 1996Dismissed
Zail Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 458 : (1997) 1 RCR(Civil) 177
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts02 May 1996Allowed
Arjun Dev and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 65
Haryana Municipal Act, 1973 — Section 246
High Courts02 May 1996Allowed
Jasbir Singh alias Shaka Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 565 : (1996) 3 RCR(Criminal) 55
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 16, 41, 42, 43
High Courts01 May 1996Allowed
Jagan Nath Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 606 : (1996) 3 RCR(Civil) 46 : (1996) 3 RCR(Criminal) 46
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 55
High Courts01 May 1996Dismissed
Raju @ Raj Kumar Vs Smt. Ram @ Smt. Ram Dulari
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 210 : (1996) 2 DMC 259 : (1996) 3 RCR(Civil) 356
Hindu Marriage Act, 1955 — Section 13
High Courts01 May 1996
Sunita Rani Vs Satya Bhushan
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 370
High Courts01 May 1996
Ram Bhagat Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 213
High Courts01 May 1996
Tarsem alias Sema Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 286
High Courts01 May 1996
Sulochna Devi Vs Sunita Rani
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 777
High Courts01 May 1996
Munni Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 647
High Courts01 May 1996
Commissioner of Income Tax Vs Upper India Steel Manufacturing and Engineering Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (1997) 227 ITR 255
Income Tax Act, 1961 — Section 256(2), 32AB(2), 80I