High Courts06 May 1996
Miss. Paramjit Kaur Dahela and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 86 : (1998) 2 RCR(Civil) 637
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 52 of 80
High Courts06 May 1996
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 570 : (1996) 2 RCR(Criminal) 388
High Courts06 May 1996
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 351
High Courts06 May 1996
Pirthi Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 LLR 151 : (1997) 2 RCR(Civil) 523
High Courts06 May 1996Dismissed
Col. Rattan Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 83 : (1996) 3 RCR(Civil) 354
Civil Procedure Code, 1908 (CPC) — Section 11East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts06 May 1996
Commissioner of Income Tax Vs Gobind Ram
Punjab And Haryana At Chandigarh · (1996) 136 CTR 101 : (1996) 221 ITR 892
Income Tax Act, 1961 — Section 269C, 269D, 269RR
High Courts03 May 1996Dismissed
Samma Singh Vs Thakur Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 243 : (1997) 1 RCR(Civil) 299
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 May 1996
Lal Chand Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 2 PLJ 343 : (1997) 2 PLR 653 : (1997) 3 RCR(Civil) 404
High Courts03 May 1996Dismissed
Samma Singh Vs Kapur Singh and Others
Punjab And Haryana At Chandigarh · (1997) Supp CivCC 133 : (1997) 116 PLR 791 : (1997) 2 RCR(Civil) 103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts03 May 1996Dismissed
Ashok Gupta Vs Grewal Rice Mills and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 556 : (1996) 3 RCR(Civil) 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Punjab and Haryana High Court Rules and Order — Rule 23State Financial Corporations Act, 1951 — Section 31
High Courts03 May 1996Allowed
Surjan Singh Vs Krishan Lal Garg
Punjab And Haryana At Chandigarh · (1996) 113 PLR 432 : (1996) 1 RCR(Rent) 610
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 15(5)
High Courts03 May 1996Dismissed
Lal Chand Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 653
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 13
High Courts03 May 1996
Commissioner of Income Tax Vs Roadmaster Industries of India (P.) Ltd.
Punjab And Haryana At Chandigarh · (1998) 229 ITR 68
Income Tax Act, 1961 — Section 256(2)
High Courts03 May 1996Dismissed
Punjab State Co-operative Bank Ltd. Vs Milkha Singh and Another
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 696 : (1996) 114 PLR 190
High Courts03 May 1996
Sarwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 664
High Courts03 May 1996
Bal Vinod Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 219
High Courts03 May 1996
Swarani Devi Vs Bhagat Ram
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 157
High Courts03 May 1996
Rajinder Kumar Sharma Vs Raj Sharma
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 604
High Courts03 May 1996
Hari Ram Vs Bharat Singh (Dead) by LRs.
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 340
High Courts03 May 1996
Bachittar Singh and Others Vs Director of Land Records and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 555 : (1996) 3 RCR(Civil) 666
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42