High Courts01 May 1996
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 592
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 54 of 80
High Courts01 May 1996Allowed
Smt. Ishwar Wati Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 722 : (1996) 3 RCR(Civil) 71
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A
High Courts01 May 1996Dismissed
Raju @ Raj Kumar Vs Smt. Ram alias Smt. Ram Dulari
Punjab And Haryana At Chandigarh · (1996) 113 PLR 756
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts30 Apr 1996
Daya Nand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 785 : (1996) 3 RCR(Civil) 632
Land Acquisition Act, 1894 — Section 4
High Courts30 Apr 1996Dismissed
Haryana Urban Development Authority Vs Hari Lal
Punjab And Haryana At Chandigarh · (1996) 117 PLR 782 : (1996) 3 RCR(Civil) 203
Haryana Urban Development Authority Act, 1977 — Section 55
High Courts30 Apr 1996
Gestetner (India) Ltd. Vs The Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 259
Punjab Municipal Corporation Act, 1976 — Section 116
High Courts30 Apr 1996
Ratnatraya Heat Exchangers Ltd., Gurgaon Vs Lokendar Nath Sharma
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 725 : (1996) 3 RCR(Criminal) 400
High Courts30 Apr 1996
Bhan Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 633
High Courts30 Apr 1996
Nirmal Kumar Jain Vs Poonam Jain
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 561
High Courts30 Apr 1996Allowed
Niranjan Singh and Another Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 729 : (1996) 3 RCR(Civil) 277
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts29 Apr 1996
Ruby and others Vs Jasbir Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 651
High Courts29 Apr 1996
Bhawani Singh alias Bhawani Parshad Singh Vs Deputy Secretary, Govt.of Punjab
Punjab And Haryana At Chandigarh · (1997) 4 AICLR 335 : (1996) 2 RCR(Criminal) 676
High Courts29 Apr 1996
Sunil Kumar Vs Anu Kumari
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 501
High Courts29 Apr 1996
Chaman Lal Madan Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 221 ITR 873
Income Tax Act, 1961 — Section 43, 43(5)
High Courts26 Apr 1996Allowed
Rajinder Kumar Khera Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 364 : (1996) 113 PLR 578
Constitution of India, 1950 — Article 14
High Courts26 Apr 1996Allowed
Bharat Construction and Engineering Works and Another Vs Haryana State Electricity Board and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 677
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Apr 1996
Lehri Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 239 : (1996) 3 LJR 450 : (1996) PLJ 337 : (1996) 3 RCR(Civil) 204
High Courts26 Apr 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 280
High Courts26 Apr 1996Dismissed
Smt. Bati Vs Shiv Ram
Punjab And Haryana At Chandigarh · (1997) 1 DMC 300 : (1996) 3 RCR(Criminal) 829
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts26 Apr 1996Dismissed
Chanderpati Vs Mauni (Dead) by Lrs.
Punjab And Haryana At Chandigarh · (1996) 114 PLR 765 : (1996) 3 RCR(Civil) 236