High Courts26 Apr 1996Dismissed
Naranjan Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 302 : (1996) 114 PLR 54
Stamp Act, 1899 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 55 of 80
High Courts25 Apr 1996Allowed
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3329 : (1996) 2 RCR(Criminal) 311
Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 61
High Courts25 Apr 1996Dismissed
Central Bank of India Vs Presiding Officer, Central Govt. Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 75 FLR 756 : (1998) 3 LLJ 1030 : (1996) 113 PLR 731
Industrial Disputes Act, 1947 — Section 10(8)
High Courts25 Apr 1996
Sunita Devi and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1997 P&H 84
Constitution of India, 1950 — Article 226
High Courts25 Apr 1996
Vijay Kumar Sharma Vs State (U.T.), Chandigarh
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 68
High Courts25 Apr 1996
Gopal Krishan and Another Vs Rameshwar Dass
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 108 : (1996) 2 RCR(Criminal) 749 : (1996) 2 RCR(Criminal) 660
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Apr 1996
Inderjit Vs Additional Director Consolidation, Punjab
Punjab And Haryana At Chandigarh · (1996) 2 CurLJ 118 : (1996) 3 RCR(Civil) 303
High Courts24 Apr 1996Dismissed
Deepinder Singh Dhillon Vs General Public
Punjab And Haryana At Chandigarh · (1997) 3 CivCC 22 : (1996) 3 RCR(Civil) 607
Criminal Procedure Code, 1973 (CrPC) — Section 107, 150
High Courts24 Apr 1996
State of Punjab and Others Vs Banarsi Dass
Punjab And Haryana At Chandigarh · (1996) 113 PLR 631
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Apr 1996
S.S. Kabotra, Dr. Vs Chief Post Master General, Haryana
Punjab And Haryana At Chandigarh · (1997) 1 RCR(Civil) 272 : (1996) 4 SCT 52
High Courts23 Apr 1996Dismissed
Navin Pal Kaur Vs Raja Ram and Another
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 19
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Apr 1996Allowed
Jatinder Kumar Chopra Vs Harish Kumar
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 471 : (1996) 2 CivCC 479 : (1997) 1 RCR(Criminal) 661
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Apr 1996Allowed
Paramjit Singh Sandhu Vs Chandigarh Housing Board and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 98 : (1996) 3 RCR(Civil) 246
Chandigarh Housing Board (Allotment, Management and Sale of Tenements) Regulations, 1979 — Regulation 7
High Courts23 Apr 1996
State of Punjab Vs Angrej Singh
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 125
High Courts23 Apr 1996
Jarnail Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 698 : (1996) 2 RCR(Criminal) 512
High Courts23 Apr 1996
Ravinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 625 : (1996) 2 RCR(Criminal) 670
High Courts23 Apr 1996Dismissed
Punjab State Electricity Board Vs Punjab Pre-Stressed Concrete Ltd. and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 745 : (1996) 3 RCR(Civil) 24
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6B
High Courts23 Apr 1996Dismissed
Bhakra Management Board Karamchari Sangh (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 1166
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 19A
High Courts23 Apr 1996Allowed
Punjabi University and Another Vs Lal Jeet Singh
Punjab And Haryana At Chandigarh · (1996) 113 PLR 450
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Apr 1996Dismissed
Shiv Kumar Vs Krishan Kumar
Punjab And Haryana At Chandigarh · (1996) 113 PLR 285 : (1996) 1 RCR(Rent) 593
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 16(5), 18A, 18A(8), 2