High Courts22 Apr 1996
Raj Kumar and others Vs State through the CRO, Abohar
Punjab And Haryana At Chandigarh · (1997) 2 LLR 156 : (1997) 2 RCR(Civil) 527
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 56 of 80
High Courts22 Apr 1996
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 665
High Courts22 Apr 1996
Gopal Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 692 : (1996) 2 RCR(Criminal) 631
High Courts22 Apr 1996
Lovely Medicose, Kot Kapura Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 679
High Courts22 Apr 1996Dismissed
United Motors Company Talwandi Saboo and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 151
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 88
High Courts22 Apr 1996Dismissed
Amar Singh and Others Vs Pritam Kaur
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 675 : (1997) 1 CivCC 456 : (1996) 114 PLR 533 : (1996) 3 RCR(Civil) 220
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2), Order 8 Rule 6A
High Courts22 Apr 1996Allowed
Chiranji Lal and Others Vs Gram Panchayat of Village Kojinda and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 165 : (1996) 3 RCR(Civil) 491
Punjab Land Revenue Act, 1887 — Section 45Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts22 Apr 1996Dismissed
Hira Lal Vs Parkasho and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 540 : (1996) 114 PLR 777 : (1996) 3 RCR(Criminal) 182
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Apr 1996Allowed
Deep Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 615
Haryana Urban Development Authority Act, 1977 — Section 18(1)Land Acquisition Act, 1894 — Section 4, 6
High Courts22 Apr 1996Dismissed
Sunil Talwar Vs Inderjit Singh
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 28 : (1996) 3 RCR(Criminal) 699
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Apr 1996Dismissed
Surya Jyoti Safety Products (P) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 723
Punjab Municipal Act, 1911 — Section 61(2)
High Courts19 Apr 1996Dismissed
Surya Jyoti Devices India Private Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 281 : (1996) 3 RCR(Civil) 88
Constitution of India, 1950 — Article 266Punjab Municipal Act, 1911 — Section 62A(2)
High Courts19 Apr 1996Dismissed
Hindustan Machines Tools Ltd. (HMT Ltd.) and Another Vs M.S. Kang
Punjab And Haryana At Chandigarh · (1996) 113 PLR 520
Constitution of India, 1950 — Article 14, 16
High Courts19 Apr 1996
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 264
High Courts19 Apr 1996
Sukhpal Singh Vs Shingar Kaur
Punjab And Haryana At Chandigarh · AIR 1997 P&H 186
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 21, 24
High Courts19 Apr 1996
Hakam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 3890 : (1996) 2 RCR(Criminal) 362
High Courts19 Apr 1996
Shahabad Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1998) 145 CTR 147 : (1997) 145 CTR 147 : (1997) 226 ITR 582 : (1998) 96 TAXMAN 331
Income Tax Act, 1961 — Section 256(2)
High Courts19 Apr 1996
Master Aman Preet Singh and others Vs Government of India and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 284
Constitution of India, 1950 — Article 12, 19, 25, 29
High Courts19 Apr 1996Dismissed
Sh. Harbans Singh Vs Hardayal Singh and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 401 : (1996) 113 PLR 544 : (1996) 3 RCR(Civil) 532
Evidence Act, 1872 — Section 67, 68Succession Act, 1925 — Section 278, 63
High Courts18 Apr 1996Dismissed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 331 : (1996) 3 RCR(Criminal) 16
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Penal Code, 1860 (IPC) — Section 304A