High Courts08 May 1996Dismissed

Lachhman Dass Vs Sham Lal and Another

Punjab And Haryana At Chandigarh · (1996) 114 PLR 167 : (1996) 2 RCR(Rent) 231

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts07 May 1996Allowed

Chandgi Ram Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 269 : (1996) 3 RCR(Criminal) 12

Army Act, 1950 — Section 125Army Rules, 1954 — Rule 197(A)Constitution of India, 1950 — Article 21, 226, 32