High Courts10 May 1996Dismissed
Income Tax Officer Vs Ishwar Tractor Co. and Others
Punjab And Haryana At Chandigarh · (1997) 225 ITR 544
Criminal Procedure Code, 1973 (CrPC) — Section 295, 296, 482Income Tax Act, 1961 — Section 276C, 277, 278
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 50 of 80
High Courts10 May 1996
Tarsem Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 406
High Courts10 May 1996
Basakha Singh Vs Jit Singh
Punjab And Haryana At Chandigarh · (1996) 2 CCC 339 : (1996) 2 CivCC 339 : (1996) 2 CurLJ 366 : (1996) 3 PLR 45 : (1996) 3 RCR(Civil) 213
High Courts10 May 1996
Vesakha Singh Vs Jit Singh and Another
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 339 : (1996) 114 PLR 45
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Evidence Act, 1872 — Section 50
High Courts10 May 1996Dismissed
Income Tax Officer Vs Ishwar Tractor Co.
Punjab And Haryana At Chandigarh · (1996) 89 TAXMAN 238
Criminal Procedure Code, 1973 (CrPC) — Section 296, 482Evidence Act, 1872 — Section 1Income Tax Act, 1961 — Section 276(c), 277, 278
High Courts09 May 1996Allowed
Gian Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 385
Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 May 1996Dismissed
Smt. Shanti Vs Tarawati and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 714 : (1996) 114 PLR 413 : (1997) 1 RCR(Civil) 615
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts09 May 1996
Darshan Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 784 : (1996) 3 RCR(Criminal) 128
High Courts09 May 1996
Smt. Suresh Bala Vs Rajbir Singh
Punjab And Haryana At Chandigarh · AIR 1997 P&H 74 : (1996) 2 CivCC 380 : (1997) 1 DMC 311 : (1997) 1 ILR (P&H) 21 : (1996) 3 RCR(Civil) 61
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 21, 28
High Courts09 May 1996
Karaj Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 4414 : (1996) 2 RCR(Criminal) 367
High Courts09 May 1996
Commissioner of Income Tax Vs Indo Asian Switchgears (P.) Ltd.
Punjab And Haryana At Chandigarh · (1996) 221 ITR 65
Income Tax Act, 1961 — Section 256(2), 37(3A)
High Courts09 May 1996
Avtar Singh Vs Sukhmander Singh
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 533
High Courts09 May 1996Allowed
Brij Lal Vs Smt. Krishna
Punjab And Haryana At Chandigarh · (1996) 114 PLR 357 : (1997) 1 RCR(Civil) 552
Hindu Marriage Act, 1955 — Section 9
High Courts09 May 1996
Surinder Suri Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 572 : (1996) 2 RCR(Criminal) 701
High Courts09 May 1996
State of Punjab and Others Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 546 : (1997) 2 RCR(Civil) 158
Land Acquisition Act, 1894 — Section 23
High Courts09 May 1996Allowed
Parminder Singh and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 619 : (1996) 3 RCR(Civil) 551
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 May 1996
Rameshwar Singh Vs Financial Commissioner & Sec. to Govt. of Haryana, Coop. Deptt.
Punjab And Haryana At Chandigarh · (1997) 1 ICC 757 : (1997) 4 LLR 160 : (1997) 1 PLJ 12 : (1997) 2 PLR 195 : (1997) 3 RCR(Civil) 162
High Courts08 May 1996Dismissed
Rameshwar Singh Vs The Financial Commissioner and Secretary to Govt. of Haryana Cooperation Department and Others
Punjab And Haryana At Chandigarh · (1997) 116 PLR 195
High Courts08 May 1996Dismissed
Sumer and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 301
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 319, 411Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts08 May 1996
Prem Chand and Others Vs Municipal Committee and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 260
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 67