COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1995

1,302 judgments · page 9 of 66

High Courts10 Nov 1995

Ram Phal Vs Financial Commissioner and Secretary to Govt. Haryana Development and Panchayat Department and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 233

Constitution of India, 1950 — Article 226, 227Punjab Gram Panchayat Act, 1952 — Section 102, 102(5)

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High Courts10 Nov 1995Dismissed

Jagir Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 2018

Criminal Procedure Code, 1973 (CrPC) — Section 145, 397(2), 482

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High Courts10 Nov 1995

Ranjit Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1997) 1 RCR(Criminal) 620

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High Courts10 Nov 1995

Kewal Krishan Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 131

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High Courts10 Nov 1995

Dr. Paul alias Mahabir Singh Vs Municipal Committee and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 319

Haryana Public Premises and Land (Eviction and Rent Recovery) Act, 1972 — Section 2, 3

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High Courts10 Nov 1995Allowed

Balwinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 1533

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108

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High Courts09 Nov 1995Dismissed

Kishan Chand Vs Smt. Basanti Devi (Died)

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 585 : (1996) 113 PLR 135 : (1996) 3 RCR(Civil) 487

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High Courts09 Nov 1995Dismissed

Inder Singh (Deceased) and Others Vs Mukand Singh and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 360

Limitation Act, 1963 — Section 27

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High Courts09 Nov 1995

Karnail Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 137

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High Courts08 Nov 1995

Daya Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 184

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High Courts08 Nov 1995

Baldev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 790

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High Courts08 Nov 1995Dismissed

Ram Kumar and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1997) 3 LLJ 661

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High Courts06 Nov 1995Dismissed

Punjab Wireless Systems Ltd. Vs Canara Bank and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 138

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

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High Courts06 Nov 1995

Rajo Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 191

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High Courts06 Nov 1995

Hem Raj Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 796

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High Courts03 Nov 1995Dismissed

Infrastructure Leasing and Financial Services Ltd. Vs S.A. Builders Ltd.

Punjab And Haryana At Chandigarh · (2001) 103 CompCas 1089 : (1996) 112 PLR 404

Companies Act, 1956 — Section 433, 434

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High Courts02 Nov 1995Allowed

Punjab Maize Product Limited Vs Punjab State Electricity Board

Punjab And Haryana At Chandigarh · (1996) 112 PLR 295

Constitution of India, 1950 — Article 226

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High Courts02 Nov 1995

Harbans Singh Vs Dalip Singh and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 666

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9

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High Courts02 Nov 1995

Tej Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 217

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High Courts02 Nov 1995

Karam Singh Vs Karamjit Kaur

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 670

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