High Courts02 Jan 1995Dismissed
Sukhdev Singh Vs Charan Dass
Punjab And Haryana At Chandigarh · (1995) 110 PLR 566
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 66 of 66
High Courts02 Jan 1995
Sarla Sangwan and Another Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 104
Haryana and Punjab Agricultural Universities Act, 1970 — Section 13(6)