High Courts06 Jan 1995
Devi Chand and Others Vs Gram Panchayat Bodhni
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 480 : (1995) 109 PLR 702
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 65 of 66
High Courts05 Jan 1995
Vinod Gupta and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 488
Land Acquisition Act, 1894 — Section 18
High Courts05 Jan 1995
Sheo Ram Vs Dari Singh
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 683 : (1995) 1 RCR(Criminal) 535
High Courts05 Jan 1995Allowed
M.M. Lal Bareja Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 75
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 3.17, 4.19
High Courts05 Jan 1995Allowed
Devinder Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 438
Land Acquisition Act, 1894 — Section 31, 31(1), 31(2), 4
High Courts05 Jan 1995Allowed
Harinder Singh and Others Vs Deputy Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 192 : (1996) 112 PLR 515
High Courts04 Jan 1995
Bachan Singh Vs Natha Singh through L.Rs.
Punjab And Haryana At Chandigarh · (1995) 110 PLR 476
High Courts04 Jan 1995Dismissed
Tara Chand Vs Randeep Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 473 : (1995) 110 PLR 50
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 115
High Courts04 Jan 1995Allowed
Ram Gopal Vs Sher Singh
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 350 : (1995) 110 PLR 445 : (1995) 2 RCR(Rent) 300
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts04 Jan 1995Allowed
Jia Lal and Another Vs Met. Savitri Devi and Another
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 3701 : (1995) 109 PLR 742
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts04 Jan 1995
Banarsi Dass Vs Director, Consolidation of Holdings, Haryana and ors.
Punjab And Haryana At Chandigarh · (1995) 3 LJR 367 : (1995) PLJ 314 : (1995) 3 RRR 357
High Courts04 Jan 1995
Rakha Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 831 : (1995) 2 RCR(Criminal) 141
High Courts04 Jan 1995
Attar Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 745 : (1995) 4 Crimes 499 : (1995) 2 RCR(Criminal) 133
High Courts04 Jan 1995Dismissed
Ram Kumar and Others Vs Chaman Lal and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 28002 : (1995) 110 PLR 71
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Jan 1995
Rattan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 01 P&H CK 0103
High Courts03 Jan 1995Dismissed
Indian Woolen Textiles Mills (P) Ltd. Vs Collector of Central Excise and Another
Punjab And Haryana At Chandigarh · (1995) 50 ECC 94 : (1999) ECR 593 : (1995) 77 ELT 847 : (1995) 110 PLR 87
Central Excises and Salt Act, 1944 — Section 11CConstitution of India, 1950 — Article 226, 227
High Courts03 Jan 1995
Anup Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 277
Constitution of India, 1950 — Article 14, 16
High Courts02 Jan 1995Dismissed
The State of Punjab and Another Vs Sh. Chhedi Lall and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 31
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts02 Jan 1995
Parkash Chand and Another Vs Bhan Chand and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 147 : (1995) 1 RCR(Rent) 464
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)Partnership Act, 1932 — Section 4
High Courts02 Jan 1995
Dupinder Singh Vs Guru Nanak Dev University
Punjab And Haryana At Chandigarh · (1995) 110 PLR 166
Constitution of India, 1950 — Article 226