High Courts13 Jan 1995Dismissed
Luxmi Devi Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 569
Hindu Marriage Act, 1955 — Section 13, 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 63 of 66
High Courts13 Jan 1995
Islam Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 560
High Courts12 Jan 1995Allowed
Dharmender alias Chiniya Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 3119
Penal Code, 1860 (IPC) — Section 302
High Courts12 Jan 1995Allowed
Surjit Vs Daya Ram
Punjab And Haryana At Chandigarh · (1995) 110 PLR 608
High Courts12 Jan 1995Allowed
Makhan Lal and Others Vs Sheo Kaur and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 622
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Jan 1995
Smt. Uma Wanti Vs Arjan Dev
Punjab And Haryana At Chandigarh · AIR 1995 P&H 312 : (1996) 1 DMC 519 : (1995) 110 PLR 530
Hindu Marriage Act, 1955 — Section 13
High Courts12 Jan 1995
Parkasho Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 240 : (1995) 110 PLR 85
Constitution of India, 1950 — Article 243Punjab Gram Panchayat Act, 1952 — Section 14, 6(4), 6(4)
High Courts12 Jan 1995Dismissed
State of Punjab Vs Bodh Raj and Another
Punjab And Haryana At Chandigarh · (1996) 3 LLJ 1097
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts12 Jan 1995Allowed
Chhota Singh Vs Pepsu Road Transport Corporation
Punjab And Haryana At Chandigarh · (1995) 110 PLR 41
Industrial Disputes Act, 1947 — Section 18(3)
High Courts12 Jan 1995
Sita Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 1733
Criminal Procedure Code, 1973 (CrPC) — Section 360, 389, 432, 432(1), 433Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 26, 27, 32A, 33, 36B
High Courts12 Jan 1995
Mohan Lal Sharma Vs Parveen Sharma
Punjab And Haryana At Chandigarh · (1995) 110 PLR 706
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 11, 24
High Courts11 Jan 1995Dismissed
Rajinder Bhushan Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 78
Constitution of India, 1950 — Article 226Punjab Civil Services Rules — Rule 7.5, 7.5(6)
High Courts11 Jan 1995Allowed
Sewa Singh, Sarpanch Vs Secretary to Government and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 602
Punjab Gram Panchayat Act, 1952 — Section 102
High Courts10 Jan 1995Dismissed
Ganga Ram Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 39
Industrial Disputes Act, 1947 — Section 10(1)
High Courts10 Jan 1995Dismissed
Bhagat Ram Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 610 : (1996) 85 CompCas 9
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Jan 1995Allowed
Kiran Bala Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 494
Constitution of India, 1950 — Article 226
High Courts10 Jan 1995
Patiala Improvement Trust Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 585
Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 1995Allowed
Pawan Kumar Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 506
Haryana Affiliated Colleges (Security of Service) Rules, 1980 — Rule 3, 3(1)
High Courts10 Jan 1995Dismissed
Raghubir Singh Gill Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1996) 1 DMC 371 : (1995) 111 PLR 480
Hindu Marriage Act, 1955 — Section 13(1)