High Courts20 Jan 1995
Court on its own motion Vs Jaspal Singh
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 417
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 61 of 66
High Courts20 Jan 1995
Jagdish Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 635
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(1)
High Courts19 Jan 1995Dismissed
Rekha Rani Vs Narinder Mohan
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 404 : (1996) 1 DMC 324 : (1995) 110 PLR 479
Hindu Marriage Act, 1955 — Section 13(1)
High Courts19 Jan 1995
Devinder Pal Singh Vs Smt. Sanjogta Rani
Punjab And Haryana At Chandigarh · AIR 1959 P&H 274 : (1995) 2 CivCC 273 : (1996) 1 DMC 471 : (1995) 110 PLR 352
Hindu Marriage Act, 1955 — Section 13Hindu Marriage Rules, 1979 — Rule 4
High Courts19 Jan 1995
Mohammad Kasam Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 784 : (1995) 3 Crimes 5
High Courts19 Jan 1995
Dalip Singh alias Deepa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 568
High Courts19 Jan 1995
Sita Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 732
High Courts19 Jan 1995Dismissed
Post Graduate Institute of Medical Education and Research Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 406 : (1995) 109 PLR 737
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Jan 1995
Satya Pal Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 110
High Courts19 Jan 1995Dismissed
Kanwar Singh Kadyan Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 110 PLR 285
Constitution of India, 1950 — Article 226
High Courts19 Jan 1995Allowed
Jang Bahadur Singh Bawa Vs Subhash Chander
Punjab And Haryana At Chandigarh · (1995) 110 PLR 311 : (1995) 2 RCR(Rent) 645
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts18 Jan 1995Allowed
Smt. Sita Sharma and Another Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 1045 : (1995) 110 PLR 342
Motor Vehicles Act, 1939 — Section 110A
High Courts18 Jan 1995Allowed
Devinder Singh Vs The Collector and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 288
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10APunjab Village Common Lands (Regulation) Rules, 1964 — Rule 9
High Courts18 Jan 1995
Kashmir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) ACJ 1188 : (1995) 110 PLR 327
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 1995Allowed
General Manager, Punjab Roadways and Another Vs Dyal Singh and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 187 : (1995) 110 PLR 281
Industrial Disputes Act, 1947 — Section 10, 10(1), 33C(2)
High Courts18 Jan 1995
Jain Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · AIR 1995 P&H 243 : (1995) 2 ILR (P&H) 63 : (1995) 109 PLR 614
Constitution of India, 1950 — Article 12, 14, 16, 19, 20East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23AEast Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 — Rule 16
High Courts18 Jan 1995Allowed
Partap Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 33
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts18 Jan 1995
Hindustan Pulverising Mills Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 83 CompCas 75 : (1995) 1 RCR(Criminal) 724
Criminal Procedure Code, 1973 (CrPC) — Section 305Insecticides Act, 1968 — Section 33
High Courts18 Jan 1995
Sugan Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 539 : (1995) 1 RCR(Criminal) 747
High Courts18 Jan 1995
Inderjit alias Inder Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 243