High Courts24 Jan 1995Dismissed
ASI Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 2964
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 60 of 66
High Courts23 Jan 1995Allowed
Sumer Chand Vs Bimla Rani
Punjab And Haryana At Chandigarh · (1996) 2 DMC 654
Hindu Marriage Act, 1955 — Section 27
High Courts23 Jan 1995
Joginder Pal Vs Raj Rani
Punjab And Haryana At Chandigarh · AIR 1995 P&H 308 : (1995) 2 ILR (P&H) 236 : (1995) 110 PLR 142
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 105, 115 , 115(2), 151
High Courts23 Jan 1995Allowed
Baij Nath Garg Vs The Chief Administrator, Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 261
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 15, 2
High Courts23 Jan 1995
Davinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 751
High Courts23 Jan 1995
Babbar Bhan Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 682
High Courts23 Jan 1995
Gulshan Grover Vs M.D. University, Rohtak
Punjab And Haryana At Chandigarh · AIR 1995 P&H 241 : (1995) 109 PLR 757 : (1995) 2 RCR(Civil) 465
Constitution of India, 1950 — Article 14, 226
High Courts23 Jan 1995
Northern Minerals Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 629 : (1995) 2 RCR(Criminal) 122
High Courts23 Jan 1995
Hans Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 754 : (1995) 1 CurLJ 474 : (1995) 1 RCR(Criminal) 694
High Courts23 Jan 1995Dismissed
State of Haryana and Another Vs Lal Chand and Another
Punjab And Haryana At Chandigarh · (1995) ACJ 1044 : (1995) 110 PLR 341
Motor Vehicles Act, 1939 — Section 110A
High Courts23 Jan 1995Dismissed
Municipal Committee Vs Narsingh Lal Singla
Punjab And Haryana At Chandigarh · (1995) 110 PLR 16
Punjab Municipal Act, 1911 — Section 67
High Courts20 Jan 1995Allowed
Balwant Kaur Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 483 : (1995) 111 PLR 585
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts20 Jan 1995
Prabhjot Kaur Vs Manjit Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 584 : (1995) 110 PLR 582
Evidence Act, 1872 — Section 3Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts20 Jan 1995Dismissed
Taranjet Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1995) 01 P&H CK 0132
High Courts20 Jan 1995
Sees Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 3 RCR(Criminal) 16
High Courts20 Jan 1995
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 286 : (1995) 2 RCR(Criminal) 123
High Courts20 Jan 1995
Kasturi Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 547
High Courts20 Jan 1995
Phool Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 735
High Courts20 Jan 1995Dismissed
Pritam Singh Batra and Others Vs Deol Agro Oil Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 82 CompCas 685
Companies Act, 1956 — Section 433, 434
High Courts20 Jan 1995
Phool Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 112 : (1996) 3 RCR(Civil) 49
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(5)