High Courts31 Jan 1995Dismissed
Naresh Yadav Vs Sudershan Mohan
Punjab And Haryana At Chandigarh · (1995) 109 PLR 653
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 58 of 66
High Courts31 Jan 1995Allowed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1995) 71 FLR 326 : (1996) 3 LLJ 56 : (1995) 110 PLR 173
Industrial Disputes Act, 1947 — Section 11, 11A
High Courts31 Jan 1995Dismissed
Ram Sarup and Others Vs Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1139 : (1996) 2 LLJ 837 : (1995) 110 PLR 672
Industrial Disputes Act, 1947 — Section 10(1)
High Courts31 Jan 1995
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 477 : (1995) 2 RCR(Criminal) 89
High Courts31 Jan 1995
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 628 : (1995) 1 RCR(Criminal) 744
High Courts31 Jan 1995
Parmod Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 119
High Courts31 Jan 1995Allowed
Guria Bus Service Co. (P) Ltd. Vs State Transport Commissioner
Punjab And Haryana At Chandigarh · (1995) 110 PLR 569
Constitution of India, 1950 — Article 226
High Courts31 Jan 1995Dismissed
Ram Sarup (deceased) and Others Vs The Presiding Officer and Others
Punjab And Haryana At Chandigarh · (1996) 73 FLR 1139 : (1996) 2 LLJ 837 : (1995) 110 PLR 672
Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts31 Jan 1995Dismissed
Nazir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 2738 : (1995) 2 RCR(Criminal) 248
Opium Act, 1978 — Section 9Probation of Offenders Act, 1958 — Section 4
High Courts30 Jan 1995Dismissed
Sudesh Kumari Vs Manager, Bank of Baroda and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 551 : (1995) 2 RCR(Rent) 277
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts30 Jan 1995
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 479
High Courts30 Jan 1995
Dabu alias Devinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 258 : (1995) 2 RCR(Criminal) 458
High Courts30 Jan 1995
Jaswinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 857 : (1995) 2 Crimes 866 : (1995) 1 RCR(Criminal) 737
High Courts30 Jan 1995
Asha Rani Vs Gulshan Kumar
Punjab And Haryana At Chandigarh · AIR 1995 P&H 287 : (1995) 2 DMC 198 : (1995) 110 PLR 21
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 12(1), 28, 29(2)
High Courts30 Jan 1995Allowed
Bhupinder Kumar Gupta Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 275
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts30 Jan 1995
Arsh Castings Private Limited Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 60 ECR 421 : (1996) 82 ELT 205
High Courts27 Jan 1995
Rabinder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 482 : (1995) 2 RCR(Criminal) 211
High Courts27 Jan 1995
Gurmit Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 550 : (1995) 1 RCR(Criminal) 748
High Courts25 Jan 1995
Bahadur Chand Vs The Secretary to Government, Punjab Cooperative Department and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 686
Constitution of India, 1950 — Article 226
High Courts25 Jan 1995
Prem Bahadur Vs U.T.Chandigarh
Punjab And Haryana At Chandigarh · (1995) 2 CurLJ 82 : (1995) 3 RCR(Criminal) 9