High Courts25 Jan 1995Dismissed
Simarjit Kaur Vs Bakshish Singh
Punjab And Haryana At Chandigarh · (1995) 2 DMC 552
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Hindu Marriage Act, 1955 — Section 13, 13(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 59 of 66
High Courts25 Jan 1995Allowed
Mahender Singh, Ex-Sarpanch and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 73
Constitution of India, 1950 — Article 226Haryana Panchayati Raj Election Rules, 1994 — Rule 4
High Courts25 Jan 1995
Punjab National Bank Vs Pritam Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts25 Jan 1995
Taranjot Kaur Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1995) 2 CCC 304 : (1995) 2 CivCC 304 : (1995) 3 RCR(Criminal) 412
High Courts25 Jan 1995Allowed
Ashok Kumar Ex-Accountant, Markfed Vs Markfed
Punjab And Haryana At Chandigarh · (1995) 111 PLR 464
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Jan 1995Allowed
Nathu Ram and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) CriLJ 2817
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 332, 333, 34
High Courts25 Jan 1995
Nand Kaur (deceased) Now Rep. by Legal Heirs Vs Dharam Singh
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 304 : (1996) 3 LJR 325 : (1995) PLJ 537 : (1996) 1 RRR 244
High Courts24 Jan 1995
Amar Cold Storage and Others Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1995) 111 PLR 112
High Courts24 Jan 1995Dismissed
Bhartendu Sharma Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 502
Constitution of India, 1950 — Article 226
High Courts24 Jan 1995Dismissed
Basant Kaur and Another Vs Tara Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 477
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Jan 1995
Amit Puri Vs Punjabi University
Punjab And Haryana At Chandigarh · (1995) 110 PLR 45
High Courts24 Jan 1995
Secretary, Haryana State Electricity Board and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 1 LLJ 411 : (1995) 110 PLR 96
Industrial Disputes Act, 1947 — Section 2
High Courts24 Jan 1995
The State of Punjab and Others Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 24 : (1995) 109 PLR 744
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 115
High Courts24 Jan 1995
Gurpreet Singh alias Khinder Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 632 : (1995) 2 Crimes 1 : (1995) 2 RCR(Criminal) 127
High Courts24 Jan 1995
Dilshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 775 : (1995) 2 RCR(Criminal) 332
High Courts24 Jan 1995
M/s. Hada Steel Products Limited Vs M/s. Emjay Engineering Enterprises
Punjab And Haryana At Chandigarh · AIR 1995 P&H 327 : (1998) 93 CompCas 722 : (1995) 111 PLR 254
Companies Act, 1956 — Section 446(2), 468Evidence Act, 1872 — Section 114
High Courts24 Jan 1995
Ashok Kumar Garg Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 AICLR 490 : (1995) 3 AICLR 685 : (1995) 2 RCR(Criminal) 191
High Courts24 Jan 1995
Surjit Singh Vs Harbans Singh
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 770 : (1995) 1 RCR(Criminal) 740
High Courts24 Jan 1995
Hardev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CrLJ 2964 : (1995) 3 RCR(Criminal) 53 : (1996) 1 RCR(Criminal) 84
High Courts24 Jan 1995Dismissed
Rakesh Soni and Another Vs Krishan Lal and Another
Punjab And Haryana At Chandigarh · (1996) 1 ACC 35 : (1996) ACJ 36 : (1995) 110 PLR 712
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Motor Vehicles Act, 1939 — Section 110A