High Courts10 Jan 1995Allowed
Union of India (UOI) Vs Harbans Singh Tuli and Sons and Another
Punjab And Haryana At Chandigarh · (1995) 111 PLR 144
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 64 of 66
High Courts09 Jan 1995Dismissed
State of Haryana and Others Vs Kaka Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 501
Punjab Civil Services Rules — Rule 5.12
High Courts09 Jan 1995
Commissioner of Income Tax Vs Shadi Lal Puri
Punjab And Haryana At Chandigarh · (1995) 125 CTR 300
Income Tax Act, 1961 — Section 256, 256(2)
High Courts09 Jan 1995
Hardev Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 197 : (1995) 109 PLR 690 : (1995) 2 RCR(Civil) 161
Constitution of India, 1950 — Article 14
High Courts09 Jan 1995
Sukhdev Singh Vs Assistant Registrar and others
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 409 : (1995) 2 LJR 638 : (1995) PLJ 61 : (1995) 2 RRR 213
High Courts09 Jan 1995
Teja Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 493 : (1996) 2 RCR(Criminal) 754
High Courts09 Jan 1995Allowed
Neelam Vs Pawan Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 2 DMC 621
Penal Code, 1860 (IPC) — Section 406
High Courts09 Jan 1995
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 522
High Courts09 Jan 1995Allowed
Naurata Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) CriLJ 1568
Criminal Procedure Code, 1973 (CrPC) — Section 15(1), 154(1), 154(3), 156, 156(1)Penal Code, 1860 (IPC) — Section 292, 304, 323, 34
High Courts09 Jan 1995Allowed
Bohti Devi Vs Karma
Punjab And Haryana At Chandigarh · (1996) 112 PLR 637
Hindu Marriage Act, 1955 — Section 13, 27
High Courts06 Jan 1995
Gurdas Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 332
Constitution of India, 1950 — Article 226
High Courts06 Jan 1995
J.K. Sobti Assistant District Attorney Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 69
Constitution of India, 1950 — Article 227
High Courts06 Jan 1995Dismissed
Guru Nanak Trading Corporation Vs Dhanna Singh and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 761 : (1995) 1 RCR(Rent) 453
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1), 15(5)
High Courts06 Jan 1995
Sh. Surjit Rai Vs Sh. Prem Kumar Khera and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 140
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 1995Allowed
Devinder Kumar Vs Vinod
Punjab And Haryana At Chandigarh · (1996) 1 ACC 107 : (1995) ACJ 1069 : (1995) 110 PLR 650
Motor Vehicles Act, 1988 — Section 166(3)
High Courts06 Jan 1995
Makhan Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 424
High Courts06 Jan 1995Dismissed
Sohan Lal Vs Surinder and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 759
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts06 Jan 1995
Parkash Vs Smt. Bhagwani and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 491
High Courts06 Jan 1995
Mrs. Savita Rani and Others Vs The Oriental Insurance Company Ltd.
Punjab And Haryana At Chandigarh · (1995) 110 PLR 263
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 1995Dismissed
Ganga Sahai Chanan Ram and Others Vs Babu Ram alias Babu Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 475 : (1995) 1 RCR(Rent) 478
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)