High Courts17 Nov 1995Dismissed
Suraj Textile Mills Vs National Textile Corpn. Ltd. and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 697
Industrial Disputes Act, 1947 — Section 36AMinimum Wages Act, 1948 — Section 18(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 8 of 66
High Courts16 Nov 1995Allowed
Puran Vs Financial Commissioner (Appeals)
Punjab And Haryana At Chandigarh · (1996) 112 PLR 523
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts16 Nov 1995Dismissed
Veer Kaur Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1996) 112 PLR 298
High Courts16 Nov 1995
Nupur and others Vs Punjab University
Punjab And Haryana At Chandigarh · AIR 1996 P&H 132
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 11, 115, 20Punjab University Act, 1947 — Section 31
High Courts16 Nov 1995
Ladha Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 129
High Courts16 Nov 1995
Om Parkash and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 115 PLR 53 : (1999) 2 RCR(Civil) 150
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12
High Courts15 Nov 1995Allowed
Central Co-operative Consumer's Stores (Super Bazar) Vs Home Secretary, Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 219 : (1996) 112 PLR 309
Industrial Disputes Act, 1947 — Section 10
High Courts15 Nov 1995
Krishan Lal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 11 P&H CK 0063
High Courts15 Nov 1995
Nachattar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 65 : (1996) 1 RCR(Criminal) 202
High Courts15 Nov 1995
Sat Darshan Kalia Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 371
High Courts15 Nov 1995Allowed
Khem Chand Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 316
Punjab Security of Land Tenures Act, 1953 — Section 9Punjab Tenancy Act, 1887 — Section 77
High Courts15 Nov 1995Dismissed
Hussan Lal Vs Krishna Devi
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 384 : (1996) 112 PLR 528
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Nov 1995
Randhir Singh Vs Joint Secretary, Co-operation, Haryana
Punjab And Haryana At Chandigarh · (1998) 3 LLR 145 : (1997) 2 PLJ 156 : (1998) 2 RCR(Civil) 429
High Courts14 Nov 1995
Paul Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 395
High Courts14 Nov 1995Dismissed
Sukhdev Singh Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (1996) 112 PLR 514
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts13 Nov 1995
Radhika Theatre, Rewari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 ICC 348 : (1996) PLJ 169 : (1996) 2 PLR 51 : (1996) 3 RCR(Civil) 169
High Courts13 Nov 1995Dismissed
Radhika Theatre and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 51
Haryana Municipal Act, 1973 — Section 2(1)
High Courts11 Nov 1995
Surinder Pal Singh @ Surinder Singh Vs Puran Singh
Punjab And Haryana At Chandigarh · (1995) PLJ 444 : (1996) 3 RCR(Civil) 173
High Courts10 Nov 1995Dismissed
Jeet Singh Khurana and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 301
Integration Recruitments and Conditions of Service Rules, 1982 — Rule 13
High Courts10 Nov 1995Dismissed
Devi Dayal and Another Vs Surinder Mohan Sharma
Punjab And Haryana At Chandigarh · (1996) 112 PLR 290 : (1996) 1 RCR(Rent) 35
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15