High Courts28 Nov 1995
Hari Chand Vs Gram Panchayat Village Rania
Punjab And Haryana At Chandigarh · (1996) 1 LJR 554 : (1996) PLJ 145 : (1996) 1 PLR 590 : (1996) 3 RCR(Civil) 443 : (1996) 2 RRR 274 : (1996) 1 RRR 334
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 6 of 66
High Courts28 Nov 1995Dismissed
Amritsar Sugar Mills Co. Ltd. and Another Vs Presiding Officer, Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 230 : (1996) 112 PLR 720
Industrial Disputes Act, 1947 — Section 25FF
High Courts28 Nov 1995
Court on its own motion Vs Gurwant Singh
Punjab And Haryana At Chandigarh · (1996) 3 AICLR 316 : (1996) 1 RCR(Criminal) 660
High Courts28 Nov 1995
Jasbir Kaur Vs Union of India and another
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 624
High Courts28 Nov 1995
Arun Kumar Vs Sunder Lal Gupta
Punjab And Haryana At Chandigarh · (1996) 113 PLR 214
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Nov 1995
Hari Chand Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (1996) 112 PLR 590
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts28 Nov 1995Dismissed
Rajinder Parshad Vs Smt. Sarla Devi and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 583
High Courts28 Nov 1995
Jagdish Singh alias Jagdish Kumar alias Disha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 1289
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437(1), 437(2), 437(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 37(1)
High Courts27 Nov 1995Dismissed
Teja Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 63 : (1996) 112 PLR 596
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 17(1)
High Courts27 Nov 1995Allowed
Gram Panchayat and Another Vs Harbhajan Singh and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 795
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 Nov 1995
Rao Binder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 665
High Courts27 Nov 1995
State of Haryana Vs Dasaunda Singh Waryam Singh
Punjab And Haryana At Chandigarh · (1996) 113 PLR 110
Haryana General Sales Tax Act, 1973 — Section 40(1), 42
High Courts27 Nov 1995
Municipal Committee, Urmar Tanda Vs Deputy Commissioner, Hoshiarpur
Punjab And Haryana At Chandigarh · (1996) 3 LJR 330 : (1996) PLJ 114 : (1996) 2 RRR 53
High Courts24 Nov 1995Allowed
Smt. Gurmito Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1254
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(3), 156, 157Penal Code, 1860 (IPC) — Section 182
High Courts24 Nov 1995
Ram Piari Vs Hukkam Devi and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 539
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts24 Nov 1995
Gaja Nand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 720
High Courts24 Nov 1995Dismissed
Suraj Sharma Vs Ajay Dahiya
Punjab And Haryana At Chandigarh · (1996) 85 CompCas 764 : (1996) 1 RCR(Criminal) 701
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 Nov 1995
Commissioner of Gift Tax Vs Ashok Kumar Oswal
Punjab And Haryana At Chandigarh · (1996) 131 CTR 116 : (1996) 219 ITR 98
Gift Tax Act, 1958 — Section 26, 4, 4(1)
High Courts24 Nov 1995
Pardeep Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 598
High Courts23 Nov 1995
Jasbir Kaur and Another Vs Financial Commissioner (Appeals) and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 635
Punjab Land Reforms Act, 1972 — Section 4, 5(1)