COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1995

1,302 judgments · page 5 of 66

High Courts05 Dec 1995

M/s. Deepak Grit Udyog and others etc. Vs State of Haryana and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 176 : (1996) 112 PLR 609

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 48A, 51A

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High Courts05 Dec 1995Dismissed

Nav Bharat Industries Vs Regional Provident Fund Commissioner and Another

Punjab And Haryana At Chandigarh · (1997) 3 LLJ 216 : (1996) 113 PLR 786

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B

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High Courts05 Dec 1995

Udhay Sharma Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 276

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High Courts05 Dec 1995Dismissed

Raghbir Singh and Others Vs Pritam Singh and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 181

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3

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High Courts04 Dec 1995Dismissed

S.K. Jain Vs Narinder Singh

Punjab And Haryana At Chandigarh · (1996) 2 CivCC 246 : (1996) CriLJ 1834 : (1996) 2 RCR(Criminal) 853

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420

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High Courts04 Dec 1995Dismissed

Ram Chander Yadav and Others Vs The Secretary to Government State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) 12 P&H CK 0029

Haryana Panchayati Raj Act, 1994 — Section 7, 8, 9Haryana Panchayati Raj Election Rules, 1994 — Rule 5, 6

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High Courts04 Dec 1995Allowed

Madan Lal Jindal and Co. Vs The State of Haryana, etc.

Punjab And Haryana At Chandigarh · (1996) 113 PLR 460

Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 83

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High Courts04 Dec 1995Dismissed

Santosh Devi and Others Vs Vir Chand

Punjab And Haryana At Chandigarh · (1996) 112 PLR 459 : (1996) 1 RCR(Rent) 225

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)

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High Courts01 Dec 1995Allowed

Rajni Vali and Others Vs Chandigarh Administration and Others

Punjab And Haryana At Chandigarh · (1997) 3 LLJ 566 : (1996) 113 PLR 483

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High Courts01 Dec 1995

Teja Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 753

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High Courts30 Nov 1995

State of Punjab Vs Kirpal Singh

Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 316

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High Courts30 Nov 1995Allowed

Sat Dev Khullar Vs Municipal Committee and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 11

Punjab Municipal Act, 1911 — Section 193

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High Courts30 Nov 1995Allowed

Chhatu Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 3313

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 302, 325, 34

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High Courts29 Nov 1995Allowed

Surinder Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 67

Constitution of India, 1950 — Article 14

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High Courts29 Nov 1995Allowed

Smt. Veena Gupta Vs Harcharan Narang

Punjab And Haryana At Chandigarh · (1996) 113 PLR 691 : (1996) 1 RCR(Rent) 304

Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 41

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High Courts29 Nov 1995Dismissed

Ajay Narain Aggarwal Vs Firm Madan Lal Rajinder Prasad and Another

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 264 : (1996) CriLJ 2022

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts29 Nov 1995

State of Punjab Vs Narata Ram

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 709

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High Courts29 Nov 1995

Commissioner of Income Tax Vs Hero Cycles (P) Ltd.

Punjab And Haryana At Chandigarh · (1996) 220 ITR 355

Companies (Profits) Surtax Act, 1964 — Section 7(1)Income Tax Act, 1961 — Section 256

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High Courts29 Nov 1995Dismissed

Khushi Ram Sood Vs Muneshwar Lal Kaushal

Punjab And Haryana At Chandigarh · (1996) 112 PLR 641 : (1996) 1 RCR(Rent) 229

East Punjab Urban Rent Restriction Act, 1949 — Section 13A

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High Courts28 Nov 1995Dismissed

Har Kishan and Others Vs Durga and Others

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 487 : (1996) 112 PLR 787

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 99

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