High Courts08 Dec 1995

Dalip Kaur and others Vs Jeewan Ram and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 158 : (1996) 2 ILR (P&H) 73 : (1996) 113 PLR 138

Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 136Transfer of Property Act, 1882 — Section 52