COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1995

1,302 judgments · page 2 of 66

High Courts20 Dec 1995Allowed

Darshan Singh @ Pappu @ Dodhi Vs Joint Secretary to G.O.I., Min. of Fin. (DR) and Others

Punjab And Haryana At Chandigarh · (1996) 63 ECR 524 : (1996) 1 RCR(Criminal) 567

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8Constitution of India, 1950 — Article 22, 226Foreign Exchange Regulation Act, 1973 — Section 35, 37, 40

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High Courts20 Dec 1995

Bhim Sen and Others Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 617

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2, 36

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High Courts20 Dec 1995Dismissed

Subash Chander Vs Union of india and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 2784

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226, 227, 32Foreign Exchange Regulation Act, 1973 — Section 34, 36, 40

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High Courts19 Dec 1995Allowed

Mahana-Amar Nath Chela Mahant Chattar Dass, Chairman Baba Bhuman Sham Charitable Trust Vs Millakh Raj and Others

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 578 : (1996) 112 PLR 714

Civil Procedure Code, 1908 (CPC) — Section 92, 92

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High Courts19 Dec 1995Dismissed

Mulakh Raj Mutneja and Another Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 624

Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 232

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High Courts19 Dec 1995

Harpal Singh Vs Harjinder Kaur alias Rajinder Kaur

Punjab And Haryana At Chandigarh · (1996) 1 AICLR 651 : (1996) 1 RCR(Criminal) 715

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High Courts19 Dec 1995

Hoshiar Singh Ex. Sepoy Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 5

Pension Regulations, 1961 — Regulation 73

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High Courts19 Dec 1995Allowed

Suraj Mal Sura Ex-Sep. Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1996) 113 PLR 7

Pension Regulations, 1961 — Regulation 173

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High Courts18 Dec 1995

Darbara Singh Vs Ramesh Kumar and Another

Punjab And Haryana At Chandigarh · (1996) 114 PLR 649 : (1996) 3 RCR(Civil) 489

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 18

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High Courts18 Dec 1995

Gurdial Singh Vs Chandigarh Administration

Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 673

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High Courts15 Dec 1995Dismissed

Dharam Singh and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 319

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 382Punjab Police Rules, 1934 — Rule 13.1(1), 13.1(2), 13.10, 13.2A, 13.3

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High Courts15 Dec 1995

Balkar Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1996) CriLJ 2373 : (1996) 1 RCR(Criminal) 728

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High Courts15 Dec 1995

K.K.Traders Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) 12 P&H CK 0051

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High Courts15 Dec 1995

Surjit Das and others Vs Bachan Dass and others

Punjab And Haryana At Chandigarh · AIR 1996 P&H 161 : (1996) 112 PLR 668

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 7 Rule 1

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High Courts15 Dec 1995Allowed

Bhajan Singh and Others Vs Jaswant Kaur and Others

Punjab And Haryana At Chandigarh · (1996) 1 CivCC 628 : (1996) 113 PLR 177

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High Courts15 Dec 1995Allowed

Basakhi Ram Halwai (Died) Vs Gobind Kumar Chopra

Punjab And Haryana At Chandigarh · (1996) 113 PLR 492 : (1996) 1 RCR(Rent) 614

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)

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High Courts15 Dec 1995

Kalawati Devi Vs Haryana State and Another

Punjab And Haryana At Chandigarh · (1996) 113 PLR 471

Land Acquisition Act, 1894 — Section 23

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High Courts14 Dec 1995Dismissed

Mohinder Singh Vs The Sub Divisional Magistrate and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 491

Punjab Gram Panchayat Act, 1952 — Section 6(5)

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High Courts14 Dec 1995

Commissioner of Income Tax Vs Ganesha Mal and Another

Punjab And Haryana At Chandigarh · (1996) 132 CTR 22 : (1996) 219 ITR 271

Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)

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High Courts14 Dec 1995Allowed

Jagdish and Another Vs Ranjit Singh and Others

Punjab And Haryana At Chandigarh · (1996) 112 PLR 422

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Haryana Co-operative Societies Act, 1984 — Section 114

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