High Courts08 Dec 1995
Ram Pat Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 123
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 4 of 66
High Courts08 Dec 1995
Rana Partap Printing Press Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 317 : (1996) 113 PLR 106
Haryana General Sales Tax Act, 1973 — Section 42Haryana General Sales Tax Rules, 1975 — Rule 24
High Courts08 Dec 1995Dismissed
Smt. Amarjit Kaur and Another Vs The Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 217
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts08 Dec 1995
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RRR 617
High Courts08 Dec 1995Allowed
Ved Parkash Vs Mst. Lajwanti
Punjab And Haryana At Chandigarh · (1996) 113 PLR 257
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13
High Courts08 Dec 1995Allowed
Municipal Committee Vs Garib Chand and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 212
Punjab Municipal Act, 1911 — Section 61(1)
High Courts07 Dec 1995Allowed
Kulwant Singh and Another Vs Assistant Collector Customs, Department of Revenue, Ministry of Finance Govt. of India
Punjab And Haryana At Chandigarh · (1996) CriLJ 1925
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 41, 42, 43, 50
High Courts07 Dec 1995
State of Punjab Vs Rajesh Malhotra
Punjab And Haryana At Chandigarh · (1997) 3 RCR(Criminal) 348
High Courts07 Dec 1995
Mewa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 700
High Courts07 Dec 1995
Anurag Sharma through his father R.N. Sharma Vs Regional Engineering College, Kurukshetra and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 154 : (1996) 112 PLR 628
Constitution of India, 1950 — Article 14, 226
High Courts06 Dec 1995Allowed
Yakub and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 2369 : (1996) 3 RCR(Criminal) 474
Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Dec 1995
Vijay Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 275
High Courts06 Dec 1995
Kaur Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 247 : (1996) 3 LJR 414 : (1996) PLJ 197 : (1996) 1 RRR 624
High Courts06 Dec 1995
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 681
High Courts06 Dec 1995Dismissed
Chandan Ratra Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 114 PLR 306
Constitution of India, 1950 — Article 226
High Courts06 Dec 1995Allowed
S.D. College Vs Regional Provident Fund Commissioner and Others
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 574 : (1996) 112 PLR 573
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts06 Dec 1995Dismissed
Amrit Lal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 429
Petroleum Rules, 1976 — Rule 3, 4, 5
High Courts06 Dec 1995
Sukhdev Singh Rana Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 3060
Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 197, 198, 199Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts05 Dec 1995
State of Haryana Vs Free Wheel (India) Limited
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 159 : (1996) 112 PLR 729
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Haryana General Sales Tax Act, 1973 — Section 42(1)
High Courts05 Dec 1995
Goverdhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 722