High Courts23 Nov 1995
Harbhajan Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 196
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 7 of 66
High Courts23 Nov 1995
Babu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 365
High Courts22 Nov 1995
COMMISSIONER OF INCOME TAX Vs VINOD GUPTA. (ALSO Commissioner of Income Tax v. O. P. GUPTA).
Punjab And Haryana At Chandigarh · (1997) 141 CTR 144
Income Tax Act, 1961 — Section 269F, 269H
High Courts22 Nov 1995Dismissed
G.S. Hundal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 497
Constitution of India, 1950 — Article 226
High Courts22 Nov 1995
Commissioner of Income Tax Vs Surat Singh
Punjab And Haryana At Chandigarh · (1996) 131 CTR 365 : (1996) 222 ITR 319
Income Tax Act, 1961 — Section 269C
High Courts22 Nov 1995
Commissioner of Income Tax Vs Vinod Gupta
Punjab And Haryana At Chandigarh · (1996) 221 ITR 213
Income Tax Act, 1961 — Section 269D
High Courts22 Nov 1995
Birju Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 638
High Courts22 Nov 1995
Commissioner of Income Tax Vs Des Raj and Another
Punjab And Haryana At Chandigarh · (1996) 133 CTR 392 : (1996) 220 ITR 7
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2)
High Courts20 Nov 1995Dismissed
Smt. Chano (Died) and Others Vs Partap (Deceased) and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 481
Registration Act, 1908 — Section 17(1)(C)
High Courts20 Nov 1995Dismissed
The State of Punjab and Another Vs Rikhi Dev Kumar
Punjab And Haryana At Chandigarh · (1996) 112 PLR 383
High Courts20 Nov 1995Dismissed
Chhotu Ram Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 182
High Courts20 Nov 1995
Nazar Mohd. Khan Vs Arshad Ali Khan and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 334
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts20 Nov 1995
Jagtar Singh Vs Union Territory Chandigarh
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 669
High Courts20 Nov 1995Allowed
Sant Lal Vs Smt. Prem Chandel
Punjab And Haryana At Chandigarh · (1996) 112 PLR 161
Civil Procedure Code, 1908 (CPC) — Section 15(5)East Punjab Urban Rent Restriction Act, 1949 — Section 15(3)
High Courts17 Nov 1995
Kuldip Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1619
Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 401, 439, 482Penal Code, 1860 (IPC) — Section 302
High Courts17 Nov 1995
Zora Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 1374
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 407, 407(2), 408, 409(2)Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34, 392
High Courts17 Nov 1995Dismissed
Parkash Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 313
Constitution of India, 1950 — Article 226
High Courts17 Nov 1995Allowed
Kaku and Others Vs Savitri and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 533
Writ Jurisdiction (Punjab and Haryana) Rules, 1976 — Rule 32
High Courts17 Nov 1995
Vijay Kumar Vs Deputy Commissioner, Jalandhar
Punjab And Haryana At Chandigarh · (1996) 3 LJR 267 : (1996) PLJ 24 : (1996) 1 RRR 146
High Courts17 Nov 1995Dismissed
Anita Vs Anil K. Mehra and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 343 : (1998) 94 CompCas 584 : (1996) 112 PLR 321 : (1996) 1 RCR(Criminal) 257
Criminal Procedure Code, 1973 (CrPC) — Section 219Negotiable Instruments Act, 1881 (NI) — Section 138, 141