High Courts02 Nov 1995Dismissed
Mohinder Kaur Vs Dr. Bhola Singh
Punjab And Haryana At Chandigarh · (1996) 2 DMC 167 : (1996) 1 RCR(Criminal) 766
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1995
1,302 judgments · page 10 of 66
High Courts02 Nov 1995
State of Punjab Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 247
High Courts02 Nov 1995
Angrej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 227
High Courts02 Nov 1995Allowed
Centre for Research in Rural and Industrial Development Vs Madan Lal Sahni and Another
Punjab And Haryana At Chandigarh · (1996) 112 PLR 594
Consumer Protection Act, 1986 — Section 2
High Courts02 Nov 1995Allowed
Haryana Urban Development Authority Vs Consumer Disputes Redressal Commission
Punjab And Haryana At Chandigarh · (1996) 112 PLR 600
Consumer Protection Act, 1986 — Section 2
High Courts01 Nov 1995Dismissed
Jawali Vs Joginder Singh and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 226
Constitution of India, 1950 — Article 19(1), 32Contract Act, 1872 — Section 74Limitation Act, 1908 — Section 23, 27
High Courts01 Nov 1995Allowed
Mohinder Singh Khosla and Others Vs State of Union Territory of Chandigarh and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1247 : (1996) 1 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 173, 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 326
High Courts01 Nov 1995Dismissed
Smt. Chanderpati alias Kasturi Mahajan Vs Maman Chand and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 472(1)
Limitation Act, 1963 — Section 18
High Courts01 Nov 1995Allowed
Punjab State Electricity Board Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1997) 3 LLJ 559 : (1996) 112 PLR 307
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Nov 1995
State of Punjab Vs Jagtar Singh and others
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 545
High Courts31 Oct 1995Dismissed
Maharishi Dayanand University Vs Rajan Sahuja
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 711 : (1996) 113 PLR 144 : (1996) 3 RCR(Civil) 399
High Courts31 Oct 1995Dismissed
Jasbir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 3 LLJ 297 : (1996) 113 PLR 68
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25N
High Courts31 Oct 1995Dismissed
Sarasamma Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 392
Constitution of India, 1950 — Article 14
High Courts31 Oct 1995
State of Punjab Vs Anil Kumar
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 273
High Courts31 Oct 1995Allowed
Thana Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 ACC 153 : (1996) CriLJ 2020 : (1996) 1 RCR(Criminal) 678
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts31 Oct 1995Dismissed
Bhupinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CriLJ 1404 : (1996) 1 RCR(Criminal) 136
Essential Commodities Act, 1955 — Section 7
High Courts30 Oct 1995
Faridabad Complex Admn Vs Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (1996) 1 CurLJ 259 : (1996) 1 LJR 544 : (1996) 1 LLR 537 : (1996) PLJ 128 : (1996) 1 PLR 352 : (1996) 1 RRR 168
High Courts30 Oct 1995
Het Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 1470 : (1996) 1 RCR(Criminal) 612
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts28 Oct 1995Dismissed
Amarjit Kaur @ Karamjit Kaur Vs Jagsir Singh
Punjab And Haryana At Chandigarh · (1997) 1 DMC 88
Hindu Marriage Act, 1955 — Section 13(1A), 23(1)
High Courts28 Oct 1995
Amarjit Kaur alias Karamjit Kaur Vs Jagsir Singh
Punjab And Haryana At Chandigarh · (1996) 112 PLR 632
Hindu Marriage Act, 1955 — Section 13(1), 23(1A)