High Courts30 Aug 1994
Amarjot Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 81 : (1994) 3 RCR(Criminal) 487
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 18 of 54
High Courts30 Aug 1994
Balwinder Singh Vs Guru Nank Dev University, Amritsar and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 126 : (1994) 108 PLR 477 : (1994) 4 RCR(Civil) 628
Constitution of India, 1950 — Article 226
High Courts30 Aug 1994Dismissed
Radhey Sham Vs Gian Wati
Punjab And Haryana At Chandigarh · (1994) 108 PLR 484 : (1994) 2 RCR(Rent) 655
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts30 Aug 1994
Kala Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 520
High Courts30 Aug 1994
Meenal Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 110 PLR 209
Constitution of India, 1950 — Article 14, 16
High Courts26 Aug 1994Dismissed
Shri Pawandeep Sandhu Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 52
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11A, 4, 6
High Courts26 Aug 1994
State through the Central Bureau of Investigation Sector 30, Chandigarh Vs Shashi Kumar Gupta
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 323 : (1994) 3 RCR(Criminal) 469
High Courts26 Aug 1994
Gulam Rasul Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 793 : (1994) 3 RCR(Criminal) 750
High Courts26 Aug 1994
East India Cotton Manf Co.Ltd. Vs Har.State Board for Prevention & Control of Water Pollution
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 585
High Courts26 Aug 1994Dismissed
Vishwa Nath Vs Khalifa Giri and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 716 : (1995) 1 RCR(Rent) 3
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts26 Aug 1994Dismissed
Amar Singh Vs Waryam Singh
Punjab And Haryana At Chandigarh · (1995) 109 PLR 126
Punjab Land Revenue Act, 1887 — Section 34Punjab Security of Land Tenures Act, 1953 — Section 18, 25Punjab Tenancy Act, 1887 — Section 4(5)
High Courts26 Aug 1994Allowed
Smt. Sheela Devi and Others Vs Jayanti Parshad and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 1164 : (1994) 108 PLR 570
Motor Vehicles Act, 1939 — Section 110A
High Courts26 Aug 1994Allowed
Mohinder Pal Shukla Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 50 ECC 103 : (1994) 3 RCR(Criminal) 493
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 1994
Dilbag Singh Vs State of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 519
High Courts25 Aug 1994
Kuldip Singh Goswami Vs Bachan Lal
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 174 : (1994) 3 RCR(Criminal) 481
High Courts25 Aug 1994Allowed
Sunder Lal Vs Sita Devi
Punjab And Haryana At Chandigarh · (1994) 108 PLR 444 : (1994) 2 RCR(Rent) 633 : (1995) 1 RCR(Rent) 43
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts24 Aug 1994
Siri Nath Vs Karam Singh Mehal Singh and Others
Punjab And Haryana At Chandigarh · (1994) 2 ACC 680
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Aug 1994Allowed
Gram Panchayat Vs Surat Singh and Another
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 71 : (1994) 108 PLR 448 : (1995) 1 RCR(Rent) 47
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13, 115
High Courts24 Aug 1994
Siri Nath and others Vs M/s. Karam Singh Mehal Singh and others
Punjab And Haryana At Chandigarh · (1995) ACJ 168 : AIR 1995 P&H 84 : (1994) 108 PLR 665
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 55A
High Courts24 Aug 1994
Jarnail Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 796 : (1994) 3 RCR(Criminal) 527