High Courts03 Sept 1994
Surinder Singh Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 532
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 17 of 54
High Courts02 Sept 1994Dismissed
Henna Export Corporation and Another Vs Rakesh Mathur, Inspector, Anti-evasion, Central Excise Collectorate
Punjab And Haryana At Chandigarh · (1995) 52 ECC 14 : (1994) 3 RCR(Criminal) 605
Central Excises and Salt Act, 1944 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Sept 1994
Brij Bhushan Singal Vs Central Bureau of Investigation
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 586 : (1995) 1 Crimes 643 : (1994) 3 RCR(Criminal) 498
High Courts02 Sept 1994
Inspector Ram Lubhaya Bagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 615 : (1994) 3 RCR(Criminal) 512
High Courts02 Sept 1994
Ramesh Vangal, Managing Director Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 171 : (1994) 3 RCR(Criminal) 550
High Courts02 Sept 1994
Thapar Institute of Engineering and Technology, Patiala Vs State of Punjab and another
Punjab And Haryana At Chandigarh · AIR 1995 P&H 185 : (1995) 109 PLR 562 : (1995) 2 RCR(Civil) 26
All India Council for Technical Education Act, 1987 — Section 10, 10A, 10CConstitution of India, 1950 — Article 14, 141, 142, 144, 16University Grants Commission Act, 1956 — Section 12A
High Courts02 Sept 1994
Samsher son of Dhupa Vs Than Singh
Punjab And Haryana At Chandigarh · (1994) 3 Crimes 1088 : (1994) 3 RCR(Criminal) 513
High Courts02 Sept 1994
New Bank of India Vs Raj Kumar and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 523 : (1995) 1 RCR(Rent) 280
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts01 Sept 1994Allowed
Ajmer Singh Junior Engineer Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 91
Constitution of India, 1950 — Article 16, 226
High Courts01 Sept 1994
Parmod Bajaj Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 514
High Courts01 Sept 1994
Sat Sarup Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 88 : (1994) 3 RCR(Criminal) 544
High Courts01 Sept 1994
Sham Dass Sharma and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 82
Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Employees Pension and General Provident Fund Rules, 1994 — Rule 3
High Courts01 Sept 1994Allowed
Mangat and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 268
Land Acquisition Act, 1894 — Section 23
High Courts31 Aug 1994Allowed
Pritam Singh, Sarpanch Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 110 PLR 113
Punjab Gram Panchayat Act, 1952 — Section 99
High Courts31 Aug 1994
Dr. Naresh Chandra Mytle Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 987 : (1995) 109 PLR 89
Motor Vehicles Act, 1939 — Section 110A
High Courts31 Aug 1994
East India Cotton Co. Vs Har.State Board for Prevention & Control
Punjab And Haryana At Chandigarh · (1994) 08 P&H CK 0059
High Courts31 Aug 1994
Smt. Sunena Garg Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1995) 213 ITR 96 : (1995) 109 PLR 305
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
High Courts31 Aug 1994
Hardit Singh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (1995) 109 PLR 228
Land Acquisition Act, 1894 — Section 23
High Courts30 Aug 1994Dismissed
Kishori Lal Vs Radha Rani Gupta
Punjab And Haryana At Chandigarh · (1994) 108 PLR 486 : (1994) 2 RCR(Rent) 647 : (1995) 1 RCR(Rent) 1
Civil Procedure Code, 1908 (CPC) — Section 10East Punjab Urban Rent Restriction Act, 1949 — Section 15(5), 2C
High Courts30 Aug 1994
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 688 : (1994) 3 RCR(Criminal) 445