COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 54 of 54

High Courts04 Jan 1994Dismissed

Jagir Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 106 PLR 521

Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

High Courts04 Jan 1994

Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 602

High Courts04 Jan 1994

Punjab And Haryana At Chandigarh · (1994) 1 RCR(Criminal) 729

High Courts04 Jan 1994

Punjab And Haryana At Chandigarh · AIR 1995 P&H 59 : (1994) 106 PLR 560 : (1994) 2 RCR(Civil) 302

Constitution of India, 1950 — Article 14

High Courts04 Jan 1994Allowed

Punjab And Haryana At Chandigarh · (1994) 106 PLR 558

Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 11, 11A

High Courts03 Jan 1994

Punjab And Haryana At Chandigarh · (1994) 108 PLR 302

High Courts03 Jan 1994Allowed

Punjab And Haryana At Chandigarh · (1995) 110 PLR 333

Punjab Civil Services Rules — Rule 7.3

High Courts03 Jan 1994Allowed

Punjab And Haryana At Chandigarh · (1994) 108 PLR 285

Haryana Housing Board Act, 1971 — Section 44

High Courts03 Jan 1994

Punjab And Haryana At Chandigarh · (1994) 2 ILR (P&H) 283 : (1994) 107 PLR 394

Constitution of India, 1950 — Article 226, 227Haryana General Sales Tax Act, 1973 — Section 40