High Courts10 Jan 1994Allowed
Balwan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) CriLJ 2810 : (1994) 2 RCR(Criminal) 359
Penal Code, 1860 (IPC) — Section 376, 511
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 52 of 54
High Courts10 Jan 1994Dismissed
Kishan Lal and Another Vs The Punjab National Bank and Others
Punjab And Haryana At Chandigarh · (1994) 107 PLR 16
Constitution of India, 1950 — Article 226Haryana Agriculture Credit Operations and Miscellaneous Provisions (Banks) Act, 1973 — Section 2
High Courts10 Jan 1994
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 1 AICLR 511 : (1994) 1 RCR(Criminal) 566
High Courts10 Jan 1994
Sheo Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 507 : (1994) 2 RCR(Criminal) 290
High Courts10 Jan 1994
Kamaludin alias Kamal Vs Mangal Das
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 525 : (1994) 2 RCR(Criminal) 82
High Courts10 Jan 1994
Balwinder Singh Bedi Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 116 : (1994) 1 RCR(Criminal) 564
High Courts10 Jan 1994Dismissed
Gurbachan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 108 PLR 318
Land Acquisition Act, 1894 — Section 23
High Courts07 Jan 1994Dismissed
Varender Gaur and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1994) 106 PLR 620
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 203(5)
High Courts07 Jan 1994Allowed
Kuldip Kumar Sharma Vs PEPSU Road Transport Corpn. and Another
Punjab And Haryana At Chandigarh · (1995) 1 LLJ 532 : (1994) 106 PLR 479
Pepsu Road Transport Corporation (Conditions of Appointment and Service) Regulations, 1981 — Regulation 22
High Courts07 Jan 1994
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 151 : (1994) 1 RCR(Criminal) 731
High Courts07 Jan 1994
State of Haryana Vs Prem Singh
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 555 : (1994) 2 RCR(Criminal) 725
High Courts07 Jan 1994
Parminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 516 : (1995) 1 Crimes 886 : (1994) 2 RCR(Criminal) 166
High Courts07 Jan 1994
Resham Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 622
High Courts07 Jan 1994
State of Haryana Vs Prem Singh and Ors.
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 69
High Courts07 Jan 1994
Karamvir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 163 : (1994) 2 RCR(Criminal) 277
High Courts07 Jan 1994
Faqir Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 RCR(Criminal) 27
High Courts06 Jan 1994Allowed
Zora Singh Vs Gurmel Kaur
Punjab And Haryana At Chandigarh · (1994) 107 PLR 445
Hindu Marriage Act, 1955 — Section 13, 13A
High Courts06 Jan 1994Allowed
Babu Ram Aggarwal Vs The Commissioner and Secretary to Government of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 348
Haryana Municipal Act, 1973 — Section 21, 21(1), 21(2), 25, 27Haryana Municipal Election Rules, 1978 — Rule 70
High Courts06 Jan 1994Allowed
Smt. Baljit Verma and Others Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (1996) ACJ 295 : (1994) 107 PLR 454
Motor Vehicles Act, 1939 — Section 110A, 110CC
High Courts06 Jan 1994
Gopi Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 2 AICLR 498 : (1994) 2 Crimes 1075 : (1994) 2 RCR(Criminal) 355