High Courts08 Sept 1994
Rattan Kumar Jindal Vs Bhagwan Dass
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 79 : (1995) ISJ 101 : (1995) 1 RCR(Criminal) 396
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 16 of 54
High Courts08 Sept 1994Dismissed
Smt. Jiwani Vs Jai Lal and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 104
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Sept 1994
Krishan Lal Aggarwal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 467
Constitution of India, 1950 — Article 14, 309Pepsu Service Regulations — Article 9.1
High Courts07 Sept 1994Dismissed
Parduman Singh Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 215
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 4Punjab Civil Services Rules — Rule 4.10
High Courts06 Sept 1994
Court on its own Motion Vs M.S. Kaushik and Others
Punjab And Haryana At Chandigarh · (1995) CriLJ 3145 : (1995) 1 RCR(Criminal) 378
High Courts06 Sept 1994Dismissed
Moon Industries Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · (1995) 111 PLR 126
State Financial Corporations Act, 1951 — Section 29, 31
High Courts06 Sept 1994Dismissed
Smt. Jaspal Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 586
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 1994Dismissed
Jeet Kumar Vs Smt. Rama Kumari
Punjab And Haryana At Chandigarh · (1995) 110 PLR 205
Hindu Marriage Act, 1955 — Section 13
High Courts06 Sept 1994Dismissed
Jeet Kumar Vs Rama Kumari
Punjab And Haryana At Chandigarh · (1995) 2 DMC 605
Hindu Marriage Act, 1955 — Section 13, 23, 9
High Courts05 Sept 1994
Mamta Rani Vs Satish Kumar Gogia
Punjab And Haryana At Chandigarh · (1996) 1 DMC 40 : (1995) 109 PLR 296 : (1995) 1 RCR(Criminal) 270
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts05 Sept 1994
Gurnam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 109
High Courts05 Sept 1994
Kaku Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 287 : (1994) 3 RCR(Criminal) 617
High Courts05 Sept 1994Dismissed
Om Bai Vs Ram Kishan
Punjab And Haryana At Chandigarh · (1995) 110 PLR 570
Hindu Marriage Act, 1955 — Section 13(1)(1A), 9
High Courts05 Sept 1994
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 537
High Courts05 Sept 1994Dismissed
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 3 LLJ 1099 : (1994) 108 PLR 734
Industrial Disputes Act, 1947 — Section 2, 25(F)
High Courts05 Sept 1994Dismissed
Smt. Pushpa Behal Vs Shri Tek Chand Behal
Punjab And Haryana At Chandigarh · (1995) 109 PLR 463
Hindu Marriage Act, 1955 — Section 25(1)
High Courts03 Sept 1994
T.N.Chaturvedi Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 192 : (1994) 2 CCC 333 : (1994) 2 CivCC 333 : (1984) 2 DCR 307 : (1995) ISJ 184 : (1994) 2 LJR 725 : (1994) 3 RCR(Criminal) 517
High Courts03 Sept 1994Allowed
Ramjeet Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1053 : (1995) 109 PLR 216
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1)
High Courts03 Sept 1994
Sham Rattan Vs Sh.Subash Rattan
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 272
High Courts03 Sept 1994Dismissed
Madan Lal Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 458 : (1995) 109 PLR 59
Constitution of India, 1950 — Article 226, 227