COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 14 of 54

High Courts22 Sept 1994Dismissed

Kulwant Singh, Managing Director of the Nawanshahr Central Co-operative Bank Ltd. and Others Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 731

Constitution of India, 1950 — Article 14, 226Punjab Co-operative Societies Act, 1961 — Section 26(1B), 26(B)(2)

High Courts21 Sept 1994Allowed

Victor Kumar Vs Shakuntla Devi and Others

Punjab And Haryana At Chandigarh · (1995) 1 CivCC 567 : (1995) 109 PLR 208 : (1995) 1 RCR(Rent) 438

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)

High Courts21 Sept 1994

Gram Panchayat Kathemajra Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 580

Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7

High Courts21 Sept 1994Dismissed

Hoshiarpur Azad Transport Co. Ltd. Vs Sutlej Land Finance Pvt. Ltd. and Another

Punjab And Haryana At Chandigarh · (2001) 103 CompCas 969 : (1995) 109 PLR 506

Companies Act, 1956 — Section 292

High Courts21 Sept 1994

Ghulla Singh Vs Secretary, Government of Punjab

Punjab And Haryana At Chandigarh · (1995) 1 AICLR 167 : (1994) 3 RCR(Criminal) 531 : (1995) 1 RCR(Criminal) 253

High Courts21 Sept 1994Allowed

K.C. Gupta Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1995) 109 PLR 237

Constitution of India, 1950 — Article 300A

High Courts21 Sept 1994Allowed

Krishna Devi Vs Haryana State Electricity Board

Punjab And Haryana At Chandigarh · (1995) 110 PLR 181

Constitution of India, 1950 — Article 226

High Courts21 Sept 1994Dismissed

Avtar Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 109 PLR 272

Constitution of India, 1950 — Article 226, 243OPunjab State Election Commission Act, 1994 — Section 74

High Courts21 Sept 1994

Reeta Vs Parveen Sharma

Punjab And Haryana At Chandigarh · (1995) 2 DMC 155 : (1995) 1 RCR(Criminal) 523

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 498A

High Courts20 Sept 1994Allowed

Sohna Devi Vs The Haryana State Electricity Board

Punjab And Haryana At Chandigarh · (1995) 110 PLR 34

Constitution of India, 1950 — Article 14, 226

High Courts20 Sept 1994Allowed

Hardev Singh Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) 109 PLR 124

Constitution of India, 1950 — Article 226, 227Punjab Police Rules, 1934 — Rule 13.8(2)

High Courts20 Sept 1994Dismissed

Rakesh Miglani Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 576

Constitution of India, 1950 — Article 226, 227

High Courts20 Sept 1994Dismissed

Shri Ram Parshad (Died) through L.Rs. Vs Jawala Parshad

Punjab And Haryana At Chandigarh · (1995) 109 PLR 366 : (1995) 1 RCR(Rent) 59

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)

High Courts19 Sept 1994

Balbir Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 268

High Courts16 Sept 1994

C.S.Krishnamurthy Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) 1 AICLR 86 : (1994) 3 RCR(Criminal) 618

High Courts16 Sept 1994

Sat Paul Rajender Parshad Sunam Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 245

High Courts15 Sept 1994Dismissed

Jasbir Singh Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 124

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 14 , 16Criminal Procedure Code, 1973 (CrPC) — Section 340

High Courts15 Sept 1994Allowed

Ram Pal and Others Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1995) 109 PLR 705

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 13, 13B, 2, 4

High Courts15 Sept 1994

Jay Shree Agro Industries Pvt.Ltd. Vs State of Haryana

Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 121

High Courts15 Sept 1994

Tarsem Lal Vs Balwinder Lal

Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 133