Commissioner of Income Tax Vs Lakshmi Printing Co.
Punjab And Haryana At Chandigarh · (1994) 122 CTR 391 : (1995) 2 ILR (P&H) 475 : (1995) 211 ITR 172
COURT ARCHIVE
1,069 judgments · page 13 of 54
Punjab And Haryana At Chandigarh · (1994) 122 CTR 391 : (1995) 2 ILR (P&H) 475 : (1995) 211 ITR 172
Punjab And Haryana At Chandigarh · (1996) 130 CTR 54
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 117 : (1995) 109 PLR 368 : (1995) 1 RCR(Rent) 90
Punjab And Haryana At Chandigarh · (1995) 109 PLR 13
Punjab And Haryana At Chandigarh · (1995) 109 PLR 555
Punjab And Haryana At Chandigarh · (1995) CriLJ 3160 : (1995) 1 RCR(Criminal) 113
Punjab And Haryana At Chandigarh · (1995) 109 PLR 708
Punjab And Haryana At Chandigarh · (1995) ACJ 163 : (1995) 110 PLR 185
Punjab And Haryana At Chandigarh · (1995) 2 ACC 15
Punjab And Haryana At Chandigarh · (1995) 109 PLR 371 : (1995) 1 RCR(Rent) 130
Punjab And Haryana At Chandigarh · (1996) 1 DMC 71 : (1995) 109 PLR 453
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 221 : (1995) 109 PLR 232
Punjab And Haryana At Chandigarh · (1995) 109 PLR 211(2) : (1995) 109 PLR 211
Punjab And Haryana At Chandigarh · (1995) 109 PLR 17
Punjab And Haryana At Chandigarh · AIR 1995 P&H 340 : (1994) 108 PLR 584
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 458 : (1996) 1 LLJ 455
Punjab And Haryana At Chandigarh · (1995) 211 ITR 1021
Punjab And Haryana At Chandigarh · (1995) 1 ILR (P&H) 75 : (1995) 109 PLR 152
Punjab And Haryana At Chandigarh · (1995) 109 PLR 281
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 575 : (1994) 3 RCR(Criminal) 509